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Armed Forces Tribunal judgments, 2021

169 judgments · page 5 of 9

Tribunals and Commissions10 Jun 2021Dismissed/ Disposed Of

Rfn Ravi Kumar Vs Union of India & Ors

Armed Forces Tribunal · (2021) 06 AFT CK 0008

Armed Forces Tribunal Act, 2007 — Section 14Army Act, 1950 — Section 177Army Rule 1954 — Rule 13, 13(2A), 13(3), 13(3)(i)(ii), 13(3)(I)(iii)(c), 13(3)(iii)(a)(i)
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Tribunals and Commissions09 Apr 2021Allowed

S. Raja Vs Union Of India And Others

Armed Forces Tribunal · (2021) 04 AFT CK 0019

Armed Forces Tribunal Act, 2007 — Section 14Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)
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