Tribunals and Commissions24 Dec 2020Allowed
Biswanath Patra Vs Union Of India And Others
Armed Forces Tribunal · (2020) 12 AFT CK 0014
COURT ARCHIVE
Armed Forces Tribunal judgments, 2020
411 judgments · page 1 of 21
Tribunals and Commissions24 Dec 2020Allowed
Dilip Kumar Biswas Vs Union Of India And Others
Armed Forces Tribunal · (2020) 12 AFT CK 0013
Tribunals and Commissions21 Dec 2020Disposed Of
Satindera Kumar Vs Union Of India And Others
Armed Forces Tribunal · (2020) 12 AFT CK 0004
Tribunals and Commissions14 Dec 2020Allowed
Rajender Prasad Vs Union Of India And Others
Armed Forces Tribunal · (2020) 12 AFT CK 0009
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)
Tribunals and Commissions14 Dec 2020Allowed
Panna Lal Dey Vs Union Of India And Others
Armed Forces Tribunal · (2020) 12 AFT CK 0008
Tribunals and Commissions14 Dec 2020Allowed
Suresh D Ahirrao Vs Union Of India And Others
Armed Forces Tribunal · (2020) 12 AFT CK 0007
Tribunals and Commissions14 Dec 2020Allowed
Ramender Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 12 AFT CK 0006
Tribunals and Commissions09 Dec 2020Allowed
Ashok Kumar Nai Vs Union Of India And Others
Armed Forces Tribunal · (2020) 12 AFT CK 0012
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)
Tribunals and Commissions09 Dec 2020Allowed
Bal Krishan Vs Union Of India And Others
Armed Forces Tribunal · (2020) 12 AFT CK 0011
Tribunals and Commissions09 Dec 2020Allowed
S Perumal Vs Union Of India And Others
Armed Forces Tribunal · (2020) 12 AFT CK 0010
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)
Tribunals and Commissions09 Dec 2020Allowed
Dilip Vithoba Kale Vs Union Of India And Others
Armed Forces Tribunal · (2020) 12 AFT CK 0005
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)
Tribunals and Commissions04 Dec 2020Dismissed
Bhupinder Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 12 AFT CK 0002
Air Force Act, 1950 — Section 27, 86, 121Right To Information Act, 2005 — Section 8(1)(e), 8(1)(j)
Tribunals and Commissions04 Dec 2020Disposed Of
Robinson V V Vs Union Of India And Others
Armed Forces Tribunal · (2020) 12 AFT CK 0001
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions18 Nov 2020Allowed
G Mukhopadhyay Vs Union Of India And Others
Armed Forces Tribunal · (2020) 11 AFT CK 0009
Tribunals and Commissions14 Nov 2020Allowed
Ram LaL Kharol Vs Union Of India And Others
Armed Forces Tribunal · (2020) 11 AFT CK 0014
Army Act, 1950 — Section 3(w)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125
Tribunals and Commissions11 Nov 2020Allowed
Madan Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 11 AFT CK 0011
Armed Forces Tribunal Act, 2007 — Section 2(2), 3(o)(i)
Tribunals and Commissions11 Nov 2020Disposed Of
B. Chakravarty Vs Union Of India And Others
Armed Forces Tribunal · (2020) 11 AFT CK 0010
Army Act, 1950 — Section 123
Tribunals and Commissions11 Nov 2020Allowed
Sivanunni Puthenveedu Vs Union Of India And Others
Armed Forces Tribunal · (2020) 11 AFT CK 0007
Tribunals and Commissions11 Nov 2020Dismissed
Gaurav Bhakhri Vs Union Of India And Others
Armed Forces Tribunal · (2020) 11 AFT CK 0006
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions11 Nov 2020Disposed Of
Birsai Oraon Vs Union Of India And Others
Armed Forces Tribunal · (2020) 11 AFT CK 0005
Armed Forces Tribunal Act, 2007 — Section 14Armed Forces Tribunal (Procedure) Rules, 2008 — Rule 6, 6(1), 6(2)