Tribunals and Commissions06 Jan 2020Dismissed
Jasbir Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0005
Armed Forces Tribunal Act, 2007 — Section 31(1)
COURT ARCHIVE
Armed Forces Tribunal judgments, 2020
411 judgments · page 21 of 21
Tribunals and Commissions03 Jan 2020Allowed
Girin Borah Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0036
Tribunals and Commissions03 Jan 2020Allowed
Sumant D. Parasnavis Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0033
Tribunals and Commissions03 Jan 2020Allowed
Lalit Kumar Upadhyay Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0003
Tribunals and Commissions03 Jan 2020Allowed
Santha Kumar Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0002
Tribunals and Commissions03 Jan 2020Allowed
Mohandas Aniyathodiyil Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0001
Tribunals and Commissions02 Jan 2020Disposed Of
Devender Sharma Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0041
Tribunals and Commissions02 Jan 2020Allowed
Chandra Kant Jha Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0037
Tribunals and Commissions02 Jan 2020Allowed
Anil Kumar B Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0031
Tribunals and Commissions02 Jan 2020Allowed
Karra Balaraj Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0022
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions02 Jan 2020Allowed
Thiraviram K Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0004