Tribunals and Commissions17 Jan 2020Disposed Of
T.I. Punnen Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0016
COURT ARCHIVE
Armed Forces Tribunal judgments, 2020
411 judgments · page 20 of 21
Tribunals and Commissions16 Jan 2020Dismissed
Indra Dev Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0052
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions15 Jan 2020Dismissed
Ran Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0068
Tribunals and Commissions15 Jan 2020Division Bench
Clement Robert Pawar Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0028
Armed Forces Tribunal Act, 2007 — Section 22
Tribunals and Commissions15 Jan 2020Allowed
Ajitha Kumar Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0020
Tribunals and Commissions14 Jan 2020Disposed Of
K Gopinadhan Nair Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0030
Tribunals and Commissions14 Jan 2020Allowed
Khushi Ram Yadav Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0021
Tribunals and Commissions13 Jan 2020Disposed Of
P.K. Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0029
Tribunals and Commissions10 Jan 2020Disposed Of
Sudhir Verma Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0047
Tribunals and Commissions09 Jan 2020Dismissed
Uday Kumar Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0042
Armed Forces Tribunal Act, 2007 — Section 31, 14
Tribunals and Commissions09 Jan 2020Dismissed
Risaldar Dilbag Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0035
Armed Forces Tribunal Act, 2007 — Section 31Indian Penal Code, 1860 — Section 34, 301, 304(B)Army Act, 1950 — Section 20
Tribunals and Commissions09 Jan 2020Disposed Of
Tulsi Devi Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0027
Hindu Marriage Act, 1955 — Section 5, 11Pension Regulations For The Army, 1961 — Regulation 216
Tribunals and Commissions09 Jan 2020Dismissed
Praveen Bhatt Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0006
Sexual Harassment Of Women At Workplace (Prevention, Prohibition And Redressal) Act, 2013 — Section 9, 16
Tribunals and Commissions08 Jan 2020Disposed Of
Girish Talwar Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0040
Tribunals and Commissions08 Jan 2020Disposed Of
Udai Pal Singh Janmeda Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0034
Tribunals and Commissions07 Jan 2020Allowed
J.N. Christian Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0067
Tribunals and Commissions07 Jan 2020Allowed
K. Madheswaran Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0024
Tribunals and Commissions07 Jan 2020Allowed
D.M. Dafedar Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0023
Tribunals and Commissions06 Jan 2020Allowed
Ajay Sangwan Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0038
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions06 Jan 2020Allowed
Chandrashekara Suvarna Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0032