Tribunals and Commissions04 Feb 2020
V.S. Tomar Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0025
COURT ARCHIVE
Armed Forces Tribunal judgments, 2020
411 judgments · page 18 of 21
Tribunals and Commissions04 Feb 2020Allowed
Sudhakar Tukaram Rudrakar Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0008
Tribunals and Commissions04 Feb 2020Allowed
Rathindra Nath Roy Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0007
Tribunals and Commissions04 Feb 2020Disposed Of
Resham Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0004
Tribunals and Commissions04 Feb 2020Allowed
Bijendra Singh Kushwah Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0002
Armed Forces Tribunal Act, 2007 — Section 14Army Rules, 1954 — Rule 13(2)(A), 13(3)(III)(v)
Tribunals and Commissions31 Jan 2020Allowed
Jai Chand Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0064
Armed Forces Tribunal Act, 2007 — Section 14Army Act, 1950 — Section 26Army Rules, 1954 — Rule 5, 9, 13, 13(3)III(v), 14(b), 14(c)
Tribunals and Commissions31 Jan 2020Disposed Of
Baljeet Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0061
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions31 Jan 2020Disposed Of
Jitender Kumar Sharma Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0057
Tribunals and Commissions30 Jan 2020Allowed
K Sukumaran Nair Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0062
Tribunals and Commissions30 Jan 2020Allowed
Parameswar Mallick Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0059
Tribunals and Commissions30 Jan 2020Allowed
Surender Singh Rana Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0058
Tribunals and Commissions30 Jan 2020Allowed
Adapa Jogi Reddy Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0056
Tribunals and Commissions30 Jan 2020Allowed
Gajendran Boopalan Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0055
Tribunals and Commissions29 Jan 2020Dismissed
Gautam Sanyal Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0066
Army Act, 1950 — Section 52(f)
Tribunals and Commissions29 Jan 2020Disposed Of
R.K. Chand Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0063
Tribunals and Commissions29 Jan 2020Allowed
Shepal Bhal Chandra Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0060
Tribunals and Commissions29 Jan 2020Dismissed
Prashant Yadav Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0054
Tribunals and Commissions29 Jan 2020Disposed Of
Devender Kumar Anand Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0053
Pension Regulations For The Army, 1961 — Regulation 173
Tribunals and Commissions29 Jan 2020Allowed
C. Jaya Kumar Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0046
Tribunals and Commissions28 Jan 2020Dismissed
Darshan Kumar Arora And Others Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0065