Tribunals and Commissions24 Feb 2020Allowed
Pradyot Kumar Datta Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0036
COURT ARCHIVE
Armed Forces Tribunal judgments, 2020
411 judgments · page 16 of 21
Tribunals and Commissions20 Feb 2020Disposed Of
Bhagwan Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0056
Pension Regulations For The Army, 1961 — Regulation 173
Tribunals and Commissions20 Feb 2020Disposed Of
Kamal Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0044
Tribunals and Commissions20 Feb 2020
Parveen Kumar Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0035
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions20 Feb 2020Dismissed
Gaurav Manhas Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0031
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions19 Feb 2020Allowed
W.F. Andrade Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0060
Tribunals and Commissions19 Feb 2020Dismissed
Meraj Siddique Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0033
Armed Forces Tribunal Act, 2007 — Section 14, 15, 31(1)Army Act, 1950 — Section 19, 20, 20(3), 69, 122, 153, 160Indian Penal Code, 1860 — Section 509
Tribunals and Commissions18 Feb 2020Dismissed
M.N. Mukherjee Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0029
Pension Regulations For The Army, 1961 — Regulation 179
Tribunals and Commissions18 Feb 2020Dismissed
Sandeep Kumar And Others Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0028
Armed Forces Tribunal Act, 2007 — Section 14Army Rules, 1954 — Rule 13(3)Armed Forces Tribunal (Procedure) Rules, 2008 — Rule 4(5)
Tribunals and Commissions18 Feb 2020Dismissed
M.S Shergill Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0026
Tribunals and Commissions17 Feb 2020Allowed
Adarsh Kumar Sharma Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0063
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions17 Feb 2020Disposed Of
Shardendu Dhar Pandey Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0049
Tribunals and Commissions17 Feb 2020Disposed Of
Ratikanta Bhuyan Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0047
Tribunals and Commissions17 Feb 2020Disposed Of
Janak Singh Shekhawat Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0043
Tribunals and Commissions17 Feb 2020Disposed Of
Sudhir Kumar Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0034
Tribunals and Commissions14 Feb 2020Disposed Of
Raghav Sharma Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0027
Tribunals and Commissions13 Feb 2020Disposed Of
Aneesh Mehta Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0032
Tribunals and Commissions13 Feb 2020Dismissed
Rajesh Tyagi Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0018
Armed Forces Tribunal Act, 2007 — Section 21, 22
Tribunals and Commissions13 Feb 2020Allowed
Dev Raj Sharma Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0016
Tribunals and Commissions12 Feb 2020Disposed Of
H.K. Sharma Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0030