Tribunals and Commissions28 Feb 2020Dismissed
Karan Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0048
Army Rules, 1954 — Rule 13(3)
COURT ARCHIVE
Armed Forces Tribunal judgments, 2020
411 judgments · page 15 of 21
Tribunals and Commissions27 Feb 2020Disposed Of
Anil Kumar Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0051
Tribunals and Commissions27 Feb 2020Allowed
Adapa Veerabhadra Rao Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0040
Tribunals and Commissions27 Feb 2020Dismissed
Ashish Khanna Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0037
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions26 Feb 2020Disposed Of
Manish Kumar Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0069
Tribunals and Commissions26 Feb 2020Allowed
Harbjan Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0065
Armed Forces Tribunal Act, 2007 — Section 14Army Rules, 1954 — Rule 125, 266Pension Regulations For The Army, 1961 — Regulation 44, 125, 173
Tribunals and Commissions26 Feb 2020Disposed Of
Mukesh Juyal Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0061
Tribunals and Commissions26 Feb 2020Dismissed
Rajesh Kumar Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0041
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions25 Feb 2020Disposed Of
Satyendra Dixit Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0066
Tribunals and Commissions25 Feb 2020Disposed Of
Satya Prakash Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0062
Tribunals and Commissions25 Feb 2020Disposed Of
Surender Kumar Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0053
Tribunals and Commissions25 Feb 2020Disposed Of
Irshad Alam Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0050
Tribunals and Commissions24 Feb 2020Dismissed
SS Labana Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0068
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions24 Feb 2020Dismissed
S.S. Rathi Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0067
Tribunals and Commissions24 Feb 2020Disposed Of
Rajesh Kawatra Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0057
Tribunals and Commissions24 Feb 2020Disposed Of
Chitra Bahadur Pun Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0046
Tribunals and Commissions24 Feb 2020Disposed Of
Abhaya Prakash Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0045
Tribunals and Commissions24 Feb 2020Disposed Of
Arjun Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0042
Tribunals and Commissions24 Feb 2020Allowed
Venkata Ramana Reddy Ganji Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0039
Tribunals and Commissions24 Feb 2020Allowed
Ayodhya Prasad Pandey Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0038