Tribunals and Commissions05 Mar 2020Disposed Of
Jajneswar Khuntia Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0032
COURT ARCHIVE
Armed Forces Tribunal judgments, 2020
411 judgments · page 14 of 21
Tribunals and Commissions05 Mar 2020Dismissed
A.K. Patel Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0027
Armed Forces Tribunal Act, 2007 — Section 31, 14
Tribunals and Commissions05 Mar 2020Disposed Of
Mohan Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0026
Tribunals and Commissions05 Mar 2020Dismissed
R.K. Munshi Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0025
Tribunals and Commissions05 Mar 2020Disposed Of
Madhubal B Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0024
Tribunals and Commissions05 Mar 2020Allowed
Mahima Lall Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0007
Tribunals and Commissions04 Mar 2020
Radhe Shyam Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0034
Army Rules, 1954 — Rule 125, 266Pension Regulations For The Army, 1961 — Regulation 44, 125, 173
Tribunals and Commissions04 Mar 2020Dismissed
Vikash Kumar Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0005
Air Force Act, 1950 — Section 161, 161(1)Code Of Criminal Procedure, 1973 — Section 389, 389(1)
Tribunals and Commissions03 Mar 2020Allowed
Tara Chand Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0062
Tribunals and Commissions02 Mar 2020Dismissed
Sanjaya Kumar Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0009
Pension Regulations For The Army, 1961 — Regulation 53
Tribunals and Commissions02 Mar 2020Disposed Of
Hay Ranjan Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0008
Tribunals and Commissions02 Mar 2020Disposed Of
Bipin Bakshi Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0006
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions02 Mar 2020Disposed Of
Kiran Salathia Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0004
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions02 Mar 2020Disposed Of
Shilpa Rao Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0003
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions02 Mar 2020Dismissed
Balbir Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0002
Pension Regulations For The Army, 1961 — Regulation 173
Tribunals and Commissions02 Mar 2020Allowed
Bhupal Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0001
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions28 Feb 2020Allowed
Ashok Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0059
Armed Forces Tribunal Act, 2007 — Section 14Army Rules, 1954 — Rule 13(3), 125, 266Pension Regulations For The Army, 1961 — Regulation 44, 125, 173
Tribunals and Commissions28 Feb 2020Allowed
Ved Pal Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0058
Armed Forces Tribunal Act, 2007 — Section 14Army Rules, 1954 — Rule 13(3), 125, 266Pension Regulations For The Army, 1961 — Regulation 44, 125, 173
Tribunals and Commissions28 Feb 2020Disposed Of
Hasmuddin Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0055
Tribunals and Commissions28 Feb 2020Allowed
Pabitra Kumar Biswal Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0054