Tribunals and Commissions06 Mar 2020Dismissed
Pankaj Rawat Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0021
Armed Forces Tribunal Act, 2007 — Section 14
COURT ARCHIVE
Armed Forces Tribunal judgments, 2020
411 judgments · page 13 of 21
Tribunals and Commissions06 Mar 2020Disposed Of
VN Sharma Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0020
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions06 Mar 2020Disposed Of
Indra Raj Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0019
Tribunals and Commissions06 Mar 2020Disposed Of
Ashan Chhetri Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0018
Tribunals and Commissions06 Mar 2020Disposed Of
Girja Dutt Dabral Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0017
Tribunals and Commissions06 Mar 2020Disposed Of
Balaguru Murthy Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0016
Tribunals and Commissions06 Mar 2020Dismissed
Arun Mamgain Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0015
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions06 Mar 2020Dismissed
Pradeep Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0014
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions06 Mar 2020Disposed Of
Ashit Kumar Hota Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0013
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions06 Mar 2020Disposed Of
Rajesh Kumar Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0012
Tribunals and Commissions05 Mar 2020Dismissed
Manoj Kumar Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0043
Army Rules, 1954 — Rule 13(3)
Tribunals and Commissions05 Mar 2020Disposed Of
Balaram Panda Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0042
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions05 Mar 2020Disposed Of
Anoop Sood Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0041
Tribunals and Commissions05 Mar 2020Dismissed
Munshi Ram Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0040
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions05 Mar 2020Disposed Of
Mahendri Kumari Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0039
Tribunals and Commissions05 Mar 2020Dismissed
Vikas Kumar Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0038
Tribunals and Commissions05 Mar 2020Dismissed
Vikram Pratap Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0037
Tribunals and Commissions05 Mar 2020Disposed Of
Rajvir Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0036
Tribunals and Commissions05 Mar 2020Disposed Of
Battula Dharma Raju Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0035
Tribunals and Commissions05 Mar 2020Disposed Of
S S Lobo Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0033