Tribunals and Commissions13 Mar 2020Disposed Of
Jasbir Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0081
Armed Forces Tribunal Act, 2007 — Section 14
COURT ARCHIVE
Armed Forces Tribunal judgments, 2020
411 judgments · page 11 of 21
Tribunals and Commissions13 Mar 2020Disposed Of
Pramod Kumar Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0080
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions13 Mar 2020Disposed Of
S.C. Sharma Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0079
Tribunals and Commissions13 Mar 2020Dismissed
Jitendra Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0078
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions13 Mar 2020Disposed Of
Rajnesh Kumar Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0074
Tribunals and Commissions13 Mar 2020Dismissed
Vinod Kumar Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0073
Tribunals and Commissions13 Mar 2020Allowed
Surendra Madhok Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0071
Tribunals and Commissions13 Mar 2020Allowed
Ramchandran D Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0061
Tribunals and Commissions13 Mar 2020Dismissed
Anjan Kumar Sinha Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0058
Tribunals and Commissions13 Mar 2020Dismissed
Balbir Singh Saini And Others Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0056
Armed Forces Tribunal Act, 2007 — Section 31(1)
Tribunals and Commissions12 Mar 2020Dismissed
Ravi Kumar Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0094
Armed Forces Tribunal Act, 2007 — Section 22, 30, 31Limitation Act, 1963 — Section 5
Tribunals and Commissions12 Mar 2020Allowed
Satpal Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0091
Armed Forces Tribunal Act, 2007 — Section 14Army Rules, 1954 — Rule 125, 266Pension Regulations For The Army, 1961 — Regulation 44, 125, 173
Tribunals and Commissions12 Mar 2020Allowed
Charan Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0090
Armed Forces Tribunal Act, 2007 — Section 14Army Rules, 1954 — Rule 125, 266Pension Regulations For The Army, 1961 — Regulation 44, 125, 173
Tribunals and Commissions12 Mar 2020Allowed
Kishori Lal Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0089
Armed Forces Tribunal Act, 2007 — Section 14Army Rules, 1954 — Rule 125, 266Pension Regulations For The Army, 1961 — Regulation 44, 125, 173
Tribunals and Commissions11 Mar 2020Allowed
Chandrashekhar Gangadhar Rode Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0060
Tribunals and Commissions11 Mar 2020Allowed
Macchindra Bapu More Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0059
Tribunals and Commissions11 Mar 2020Allowed
Kanipandia Nadar Kanakavel Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0057
Tribunals and Commissions11 Mar 2020Disposed Of
Prabhakar Rai Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0055
Tribunals and Commissions11 Mar 2020Dismissed
Pradeepta Kumar Naik Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0054
Tribunals and Commissions11 Mar 2020Disposed Of
Dev Mani Sharma Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0053