Tribunals and Commissions15 Jul 2020
Ranveer Singh Yadav Vs Union Of India And Others
Armed Forces Tribunal · (2020) 07 AFT CK 0007
COURT ARCHIVE
Armed Forces Tribunal judgments, 2020
411 judgments · page 9 of 21
Tribunals and Commissions10 Jul 2020Dismissed
Kapil Nehra Vs Union Of India And Others
Armed Forces Tribunal · (2020) 07 AFT CK 0001
Armed Forces Tribunal Act, 2007 — Section 2(2)
Tribunals and Commissions08 Jul 2020Allowed
Ramvir Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 07 AFT CK 0006
Army Rules, 1954 — Rule 13(3)
Tribunals and Commissions08 Jul 2020Disposed Of
Raju Popat Bhai Vs Union Of India And Others
Armed Forces Tribunal · (2020) 07 AFT CK 0002
Army Rules, 1954 — Rule 13, 13(3)(v)
Tribunals and Commissions07 Jul 2020Dismissed
Om Parkash Mishra Vs Union Of India And Others
Armed Forces Tribunal · (2020) 07 AFT CK 0005
Pension Regulations For The Army, 1961 — Regulation 37(a), 37(b)
Tribunals and Commissions07 Jul 2020Disposed Of
Anil Kumar Kudipudi Vs Union Of India And Others
Armed Forces Tribunal · (2020) 07 AFT CK 0004
Tribunals and Commissions07 Jul 2020Disposed Of
H.S. Bains Vs Union Of India And Others
Armed Forces Tribunal · (2020) 07 AFT CK 0003
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions06 Jul 2020Dismissed
Rajat Mitra And Others Vs Union Of India And Others
Armed Forces Tribunal · (2020) 07 AFT CK 0012
Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
Tribunals and Commissions30 Jun 2020Dismissed
Devendra Kumar Sharma Vs Union Of India And Others
Armed Forces Tribunal · (2020) 06 AFT CK 0014
Tribunals and Commissions30 Jun 2020Dismissed
Dharampal Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 06 AFT CK 0011
Tribunals and Commissions30 Jun 2020Disposed Of
AK Patel And Others Vs Union Of India And Others
Armed Forces Tribunal · (2020) 06 AFT CK 0009
Armed Forces Tribunal Act, 2007 — Section 3(o)(ii)Army Act, 1950 — Section 124Army Rules, 1954 — Rule 22, 23, 24
Tribunals and Commissions30 Jun 2020Dismissed
Mukul Dev Vs Union Of India And Others
Armed Forces Tribunal · (2020) 06 AFT CK 0001
Armed Forces Tribunal Act, 2007 — Section 2(1), 3(o), 21, 31(1), 33Code Of Civil Procedure, 1908 — Section 9, 80Army Act, 1950 — Section 27
Tribunals and Commissions29 Jun 2020Allowed
Ram Lal Singh Jat Vs Union Of India And Others
Armed Forces Tribunal · (2020) 06 AFT CK 0013
Armed Forces Tribunal Act, 2007 — Section 14Army Rules, 1954 — Rule 13(3)(III)(v)
Tribunals and Commissions29 Jun 2020Allowed
Amiya Bhadra Vs Union Of India And Others
Armed Forces Tribunal · (2020) 06 AFT CK 0012
Army Rules, 1954 — Rule 13(3)(III)(v)
Tribunals and Commissions26 Jun 2020Allowed
Yogender Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 06 AFT CK 0010
Armed Forces Tribunal Act, 2007 — Section 14Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 13(3), 125, 187(1)(r), 266
Tribunals and Commissions25 Jun 2020Dismissed
Ashok Kumar Vs Union Of India And Others
Armed Forces Tribunal · (2020) 06 AFT CK 0008
Tribunals and Commissions25 Jun 2020Dismissed
T.C Malhotra Vs Union Of India And Others
Armed Forces Tribunal · (2020) 06 AFT CK 0007
Regulations For The Army, 1987 — Regulation 337
Tribunals and Commissions25 Jun 2020Dismissed
Usha Sharma Vs Union Of India And Others
Armed Forces Tribunal · (2020) 06 AFT CK 0005
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions25 Jun 2020Disposed Of
Satish Kumar Vs Union Of India And Others
Armed Forces Tribunal · (2020) 06 AFT CK 0004
Tribunals and Commissions25 Jun 2020Dismissed
Savitri Devi Vs Union Of India And Others
Armed Forces Tribunal · (2020) 06 AFT CK 0003
Armed Forces Tribunal Act, 2007 — Section 14