Tribunals and Commissions23 Jun 2020Dismissed
Hare Krushna Hota Vs Union Of India And Others
Armed Forces Tribunal · (2020) 06 AFT CK 0006
COURT ARCHIVE
Armed Forces Tribunal judgments, 2020
411 judgments · page 10 of 21
Tribunals and Commissions23 Jun 2020Dismissed
Pankaj Naithani And Others Vs Union Of India And Others
Armed Forces Tribunal · (2020) 06 AFT CK 0002
Armed Forces Tribunal Act, 2007 — Section 15Army Act, 1950 — Section 122, 122(1), 122(1)(b)Arms Act, 1959 — Section 25(3)
Tribunals and Commissions20 Mar 2020Dismissed
Gajendra Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0088
Tribunals and Commissions17 Mar 2020Disposed Of
Ravi Shanker Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0087
Tribunals and Commissions17 Mar 2020Disposed Of
Nandkishore Vasant Shouche Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0077
Tribunals and Commissions17 Mar 2020Dismissed
Mohan Lal Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0076
Armed Forces Tribunal Act, 2007 — Section 23, 31Code Of Civil Procedure, 1908 — Section 11Constitution Of India, 1950 — Article 226
Tribunals and Commissions17 Mar 2020Dismissed
R Ravi Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0075
Armed Forces Tribunal Act, 2007 — Section 14, 31
Tribunals and Commissions17 Mar 2020Allowed
Kaushlendra Kumar Awasthi Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0069
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions17 Mar 2020Dismissed
Kewal Krishan Vij Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0068
Armed Forces Tribunal Act, 2007 — Section 14, 31
Tribunals and Commissions17 Mar 2020Allowed
V.R. Srinivas Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0067
Tribunals and Commissions17 Mar 2020Disposed Of
Anil Kumar Sharma Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0066
Tribunals and Commissions17 Mar 2020Disposed Of
Ram Awdhesh Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0065
Tribunals and Commissions17 Mar 2020Disposed Of
Satyavir Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0064
Tribunals and Commissions17 Mar 2020Dismissed
Rajiv Kumar Gosain Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0063
Tribunals and Commissions16 Mar 2020
Gopi Singh Rajput Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0072
Tribunals and Commissions13 Mar 2020Disposed Of
Rash Bihari Mishra Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0086
Tribunals and Commissions13 Mar 2020Disposed Of
Dalbag Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0085
Tribunals and Commissions13 Mar 2020Dismissed
Tarang Pal Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0084
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions13 Mar 2020Disposed Of
Harcharan Singh Jaswal Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0083
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions13 Mar 2020Disposed Of
Ram Kishore Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0082