Tribunals and Commissions24 Aug 2020Allowed
Arun Kumar Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 08 AFT CK 0013
COURT ARCHIVE
Armed Forces Tribunal judgments, 2020
411 judgments · page 8 of 21
Tribunals and Commissions24 Aug 2020Allowed
Suresh Hegde Vs Union Of India And Others
Armed Forces Tribunal · (2020) 08 AFT CK 0012
Tribunals and Commissions24 Aug 2020Allowed
SG Raghavendra Rao Vs Union Of India And Others
Armed Forces Tribunal · (2020) 08 AFT CK 0011
Tribunals and Commissions21 Aug 2020Allowed
Raghvendra Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 08 AFT CK 0019
Tribunals and Commissions21 Aug 2020
G.C. Sharma Vs Union Of India And Others
Armed Forces Tribunal · (2020) 08 AFT CK 0010
Tribunals and Commissions21 Aug 2020Disposed Of
Siya Ram Vs Union Of India And Others
Armed Forces Tribunal · (2020) 08 AFT CK 0009
Armed Forces Tribunal Act, 2007 — Section 15(3)Code Of Criminal Procedure, 1973 — Section 389
Tribunals and Commissions21 Aug 2020
Paramjit Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 08 AFT CK 0008
Tribunals and Commissions18 Aug 2020Allowed
Umesha Uppalike Vs Union Of India And Others
Armed Forces Tribunal · (2020) 08 AFT CK 0020
Tribunals and Commissions17 Aug 2020Allowed
Bhagwan Pratap Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 08 AFT CK 0007
Tribunals and Commissions17 Aug 2020Allowed
T.A. Palanichamy Vs Union Of India And Others
Armed Forces Tribunal · (2020) 08 AFT CK 0006
Tribunals and Commissions14 Aug 2020Disposed Of
Suresh Kumar K Vs Union Of India And Others
Armed Forces Tribunal · (2020) 08 AFT CK 0001
Armed Forces Tribunal Act, 2007 — Section 14Army Act, 1950 — Section 122
Tribunals and Commissions10 Aug 2020Dismissed
Soumen Das Vs Union Of India And Others
Armed Forces Tribunal · (2020) 08 AFT CK 0003
Armed Forces Tribunal Act, 2007 — Section 14Army Rules, 1954 — Rule 180
Tribunals and Commissions07 Aug 2020Dismissed
Rachna Kumari And Others Vs Union Of India And Others
Armed Forces Tribunal · (2020) 08 AFT CK 0004
Armed Forces Tribunal Act, 2007 — Section 2, 2(2), 3(o), 14, 33Army Act, 1950 — Section 91(g), 91, 92Code Of Criminal Procedure, 1973 — Section 125
Tribunals and Commissions05 Aug 2020
Amit Mahendra Sharma Vs Union Of India And Others
Armed Forces Tribunal · (2020) 08 AFT CK 0014
Armed Forces Tribunal Act, 2007 — Section 31(1)Immoral Traffic (Prevention) Act, 1956 — Section 3, 4, 5Indian Penal Code, 1860 — Section 370(11)
Tribunals and Commissions05 Aug 2020Allowed
Meghnath Majumdar Vs Union Of India And Others
Armed Forces Tribunal · (2020) 08 AFT CK 0002
Tribunals and Commissions04 Aug 2020Disposed Of
Sanjeev Bhattacharjee Vs Union Of India And Others
Armed Forces Tribunal · (2020) 08 AFT CK 0005
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions31 Jul 2020Dismissed
Mukesh Kumar Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 07 AFT CK 0011
Armed Forces Tribunal Act, 2007 — Section 2, 2(o), 3(o), 14
Tribunals and Commissions31 Jul 2020Allowed
Pushpendra Kumar Vs Union Of India And Others
Armed Forces Tribunal · (2020) 07 AFT CK 0010
Tribunals and Commissions29 Jul 2020Allowed
Pratap Singh Rawat Vs Union Of India And Others
Armed Forces Tribunal · (2020) 07 AFT CK 0009
Armed Forces Tribunal Act, 2007 — Section 14Pension Regulations For The Army, 1961 — Regulation 44, 125, 173Army Rules, 1954 — Rule 125, 187(1)(r), 266
Tribunals and Commissions24 Jul 2020Disposed Of
Union Of India And Others Vs Rajesh Kumar
Armed Forces Tribunal · (2020) 07 AFT CK 0008
Indian Penal Code, 1860 — Section 34, 304(B), 498(A)