Tribunals and Commissions22 Sept 2020Allowed
S Ebenezer Solomon J Vs Union Of India And Others
Armed Forces Tribunal · (2020) 09 AFT CK 0008
COURT ARCHIVE
Armed Forces Tribunal judgments, 2020
411 judgments · page 7 of 21
Tribunals and Commissions21 Sept 2020Allowed
Devendran Ponnu Vs Union Of India And Others
Armed Forces Tribunal · (2020) 09 AFT CK 0010
Tribunals and Commissions21 Sept 2020Allowed
Shahazad Siddiki Vs Union Of India And Others
Armed Forces Tribunal · (2020) 09 AFT CK 0009
Tribunals and Commissions21 Sept 2020Disposed Of
Vijay Pal Singh Narula Vs Union Of India And Others
Armed Forces Tribunal · (2020) 09 AFT CK 0006
Tribunals and Commissions16 Sept 2020Disposed Of
Pradeep Singh Bhadouria Vs Union Of India And Others
Armed Forces Tribunal · (2020) 09 AFT CK 0004
Code Of Criminal Procedure, 1973 — Section 15, 15(6)(e), 389(3)
Tribunals and Commissions09 Sept 2020Dismissed
K.K. Jha Vs Union Of India And Others
Armed Forces Tribunal · (2020) 09 AFT CK 0014
Armed Forces Tribunal Act, 2007 — Section 14, 22(b)
Tribunals and Commissions09 Sept 2020Dismissed
Shyam Kishore Pandey Vs Union Of India And Others
Armed Forces Tribunal · (2020) 09 AFT CK 0007
Tribunals and Commissions04 Sept 2020Allowed
Ashok Kumar Yadav Vs Union Of India And Others
Armed Forces Tribunal · (2020) 09 AFT CK 0003
Tribunals and Commissions03 Sept 2020Allowed
K.K. Nandwani Vs Union Of India And Others
Armed Forces Tribunal · (2020) 09 AFT CK 0005
Tribunals and Commissions02 Sept 2020Dismissed
Yesudian Sugu Mar P Vs Union Of India And Others
Armed Forces Tribunal · (2020) 09 AFT CK 0002
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions02 Sept 2020Allowed
Narendra Kumar Tiwari Vs Union Of India And Others
Armed Forces Tribunal · (2020) 09 AFT CK 0001
Tribunals and Commissions28 Aug 2020
Hardeep Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 08 AFT CK 0025
Tribunals and Commissions27 Aug 2020Allowed
Rohtash Vs Union Of India And Others
Armed Forces Tribunal · (2020) 08 AFT CK 0024
Armed Forces Tribunal Act, 2007 — Section 14Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 125, 187(1)(r), 266Pension Regulations For The Army, 1961 — Regulation 44, 173, 125
Tribunals and Commissions27 Aug 2020Allowed
Prodyut Kumar Ghosh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 08 AFT CK 0021
Tribunals and Commissions27 Aug 2020Dismissed
Jitender Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 08 AFT CK 0018
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions26 Aug 2020
Shedimbi Satyanarayana Rao Vs Union Of India And Others
Armed Forces Tribunal · (2020) 08 AFT CK 0016
Tribunals and Commissions26 Aug 2020
Union Of India And Others Vs XYZ
Armed Forces Tribunal · (2020) 08 AFT CK 0015
Army Act, 1950 — Section 122, 123
Tribunals and Commissions25 Aug 2020Allowed
Paul Peter Vs Union Of India And Others
Armed Forces Tribunal · (2020) 08 AFT CK 0023
Tribunals and Commissions25 Aug 2020Allowed
Mohanta Kumar Bhat Vs Union Of India And Others
Armed Forces Tribunal · (2020) 08 AFT CK 0022
Tribunals and Commissions24 Aug 2020Dismissed
Sunil Dutta Vs Union Of India And Others
Armed Forces Tribunal · (2020) 08 AFT CK 0017
Armed Forces Tribunal Act, 2007 — Section 14