COURT ARCHIVE

Armed Forces Tribunal judgments, 2020

411 judgments · page 5 of 21

Tribunals and Commissions14 Oct 2020Allowed

Hari Chand Vs Union Of India And Others

Armed Forces Tribunal · (2020) 10 AFT CK 0027

Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125
Tribunals and Commissions14 Oct 2020Allowed

Mohan Lal Vs Union Of India And Others

Armed Forces Tribunal · (2020) 10 AFT CK 0026

Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125
Tribunals and Commissions14 Oct 2020Allowed

Om Bir Vs Union Of India And Others

Armed Forces Tribunal · (2020) 10 AFT CK 0024

Army Act, 1950 — Section 3(w)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125