Tribunals and Commissions14 Oct 2020Allowed
Rajmal Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0057
Army Act, 1950 — Section 3(w)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125
COURT ARCHIVE
Armed Forces Tribunal judgments, 2020
411 judgments · page 4 of 21
Tribunals and Commissions14 Oct 2020Allowed
Balendra Sharma Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0056
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125
Tribunals and Commissions14 Oct 2020Allowed
Salig Ram Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0055
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125
Tribunals and Commissions14 Oct 2020Allowed
Rajendra Prasad Sharma Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0054
Army Act, 1950 — Section 3(v7)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125
Tribunals and Commissions14 Oct 2020Allowed
Ram Chandar And Others Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0053
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125
Tribunals and Commissions14 Oct 2020Allowed
Vijay Pratap Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0052
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125
Tribunals and Commissions14 Oct 2020Allowed
Balwan Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0051
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125
Tribunals and Commissions14 Oct 2020Allowed
Devki Nandan Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0050
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125
Tribunals and Commissions14 Oct 2020Allowed
Darwan Singh Dhami Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0049
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125
Tribunals and Commissions14 Oct 2020Allowed
Puran Chandra Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0048
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125
Tribunals and Commissions14 Oct 2020Allowed
Mohd Rashid Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0047
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125
Tribunals and Commissions14 Oct 2020Allowed
Krishna Prasad Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0046
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125
Tribunals and Commissions14 Oct 2020Allowed
Seth Pal Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0045
Army Act, 1950 — Section 3(w)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125
Tribunals and Commissions14 Oct 2020Allowed
Bharat Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0044
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125
Tribunals and Commissions14 Oct 2020Allowed
Jagdish Chandra Bhatt Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0042
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125
Tribunals and Commissions14 Oct 2020Allowed
Basudev Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0041
Army Act, 1950 — Section 3(w)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125
Tribunals and Commissions14 Oct 2020Allowed
Ganga Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0040
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125
Tribunals and Commissions14 Oct 2020Allowed
Rajamani G Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0039
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125
Tribunals and Commissions14 Oct 2020Allowed
Dinesh Singh Thapa Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0038
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125
Tribunals and Commissions14 Oct 2020Allowed
Arjun Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0037
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125