Tribunals and Commissions14 Oct 2020Allowed
Sandev Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0077
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125
COURT ARCHIVE
Armed Forces Tribunal judgments, 2020
411 judgments · page 3 of 21
Tribunals and Commissions14 Oct 2020Allowed
Bhajan Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0076
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125
Tribunals and Commissions14 Oct 2020Allowed
Mahender Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0075
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125
Tribunals and Commissions14 Oct 2020Allowed
Rakesh Kumar Sharma Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0074
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125
Tribunals and Commissions14 Oct 2020Allowed
Cawal Kishore Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0073
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125
Tribunals and Commissions14 Oct 2020Allowed
Jeewan Kumar Sanwar Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0072
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125
Tribunals and Commissions14 Oct 2020Allowed
Sazzad Sekh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0071
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125
Tribunals and Commissions14 Oct 2020Allowed
Anand Prasad Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0070
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125
Tribunals and Commissions14 Oct 2020Allowed
Raghuraj Singh Bhadoria Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0069
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125
Tribunals and Commissions14 Oct 2020Allowed
Nageshwar Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0068
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125
Tribunals and Commissions14 Oct 2020Allowed
Madan Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0067
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125
Tribunals and Commissions14 Oct 2020Allowed
Rajpal Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0066
Army Act, 1950 — Section 3(w)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125
Tribunals and Commissions14 Oct 2020Allowed
Shiksha Batyal Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0065
Armed Forces Tribunal Act, 2007 — Section 2(2)
Tribunals and Commissions14 Oct 2020Allowed
Rahat Ali Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0064
Army Act, 1950 — Section 3(vr)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125
Tribunals and Commissions14 Oct 2020Allowed
Carnal Kanta Hira Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0063
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125
Tribunals and Commissions14 Oct 2020Allowed
Mahendra Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0062
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125
Tribunals and Commissions14 Oct 2020Allowed
Satyapal Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0061
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125
Tribunals and Commissions14 Oct 2020Allowed
Nirinder Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0060
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125
Tribunals and Commissions14 Oct 2020Allowed
Tuhi Ram Bansala Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0059
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125
Tribunals and Commissions14 Oct 2020Allowed
Manohar Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0058
Army Act, 1950 — Section 3(w)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125