COURT ARCHIVE

Armed Forces Tribunal judgments, 2020

411 judgments · page 2 of 21

Tribunals and Commissions11 Nov 2020Allowed

Nibaran Medhi Vs Union Of India And Others

Armed Forces Tribunal · (2020) 11 AFT CK 0003

Army Act, 1950 — Section 3(w)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125

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Tribunals and Commissions09 Nov 2020Allowed

Mohamad Rasulu Vs Union Of India And Others

Armed Forces Tribunal · (2020) 11 AFT CK 0013

Armed Forces Tribunal Act, 2007 — Section 14Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 125, 187(1)(r)

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Tribunals and Commissions09 Nov 2020Allowed

Madhukar Patil Vs Union Of India And Others

Armed Forces Tribunal · (2020) 11 AFT CK 0012

Armed Forces Tribunal Act, 2007 — Section 14Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 125, 187(1)(r)

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Tribunals and Commissions06 Nov 2020Allowed

Joginder Singh Vs Union Of India And Others

Armed Forces Tribunal · (2020) 11 AFT CK 0004

Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125

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Tribunals and Commissions04 Nov 2020Allowed

P Subhash Babu Vs Union Of India And Others

Armed Forces Tribunal · (2020) 11 AFT CK 0008

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Tribunals and Commissions04 Nov 2020Disposed Of

Ritul Chatterjee Vs Union Of India And Others

Armed Forces Tribunal · (2020) 11 AFT CK 0001

Armed Forces Tribunal Act, 2007 — Section 14, 21

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Tribunals and Commissions03 Nov 2020Dismissed

Jitendra Singh Vs Union Of India And Others

Armed Forces Tribunal · (2020) 11 AFT CK 0002

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Tribunals and Commissions23 Oct 2020Disposed Of

Suresh Gupta Vs Union Of India And Others

Armed Forces Tribunal · (2020) 10 AFT CK 0081

Armed Forces Tribunal Act, 2007 — Section 14Army Act, 1950 — Section 122Army Rules, 1954 — Rule 22, 22(1), 23, 177, 180, 180(1)

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Tribunals and Commissions20 Oct 2020Allowed

Syed Khundmeer Vs Union Of India And Others

Armed Forces Tribunal · (2020) 10 AFT CK 0020

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Tribunals and Commissions20 Oct 2020Disposed Of

Shyam Sundar Vs Union Of India And Others

Armed Forces Tribunal · (2020) 10 AFT CK 0016

Armed Forces Tribunal Act, 2007 — Section 21

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Tribunals and Commissions19 Oct 2020Disposed Of

A.S. Sandhu Vs Union Of India And Others

Armed Forces Tribunal · (2020) 10 AFT CK 0014

Armed Forces Tribunal Act, 2007 — Section 14, 21

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Tribunals and Commissions16 Oct 2020Allowed

Vimla Sagadeven Vs Union Of India And Others

Armed Forces Tribunal · (2020) 10 AFT CK 0019

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Tribunals and Commissions15 Oct 2020Allowed

Irshad Ali Khan Vs Union Of India And Others

Armed Forces Tribunal · (2020) 10 AFT CK 0018

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Tribunals and Commissions15 Oct 2020Allowed

Dhirendra Kumar Mishra Vs Union Of India And Others

Armed Forces Tribunal · (2020) 10 AFT CK 0017

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Tribunals and Commissions14 Oct 2020Allowed

Pran Datt Joshi Vs Union Of India And Others

Armed Forces Tribunal · (2020) 10 AFT CK 0084

Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125

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Tribunals and Commissions14 Oct 2020Allowed

Nanha Singh Vs Union Of India And Others

Armed Forces Tribunal · (2020) 10 AFT CK 0083

Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125

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Tribunals and Commissions14 Oct 2020Allowed

Surat Singh Vs Union Of India And Others

Armed Forces Tribunal · (2020) 10 AFT CK 0082

Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125

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Tribunals and Commissions14 Oct 2020Allowed

Meharban Singh Vs Union Of India And Others

Armed Forces Tribunal · (2020) 10 AFT CK 0080

Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125

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Tribunals and Commissions14 Oct 2020Allowed

Tarsem Singh Vs Union Of India And Others

Armed Forces Tribunal · (2020) 10 AFT CK 0079

Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125

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Tribunals and Commissions14 Oct 2020Allowed

Rajkumar Vs Union Of India And Others

Armed Forces Tribunal · (2020) 10 AFT CK 0078

Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125

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