Tribunals and Commissions28 Jan 2020Disposed Of
Satya Prasad Nawani Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0049
COURT ARCHIVE
Armed Forces Tribunal judgments, 2020
411 judgments · page 19 of 21
Tribunals and Commissions24 Jan 2020Dismissed
Keti Bhogeswar Rao And Others Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0043
Tribunals and Commissions24 Jan 2020Dismissed
Ajay Dogra Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0011
Armed Forces Tribunal Act, 2007 — Section 31(1)
Tribunals and Commissions24 Jan 2020Dismissed
Vikram Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0010
Armed Forces Tribunal Act, 2007 — Section 14Air Force Rules, 1969 — Section 15(2)(g)(ii)
Tribunals and Commissions23 Jan 2020Allowed
Chinta Anjaneya Reddi Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0051
Tribunals and Commissions23 Jan 2020Allowed
Lalita Kumar Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0050
Tribunals and Commissions23 Jan 2020Allowed
Umashankar Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0048
Tribunals and Commissions23 Jan 2020Allowed
Naresh Kaushik Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0018
Tribunals and Commissions23 Jan 2020Allowed
Mool Chand Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0014
Tribunals and Commissions23 Jan 2020Dismissed
Rajeev Sen Roy Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0008
Tribunals and Commissions22 Jan 2020Dismissed
Ram Chander Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0013
Armed Forces Tribunal Act, 2007 — Section 31(1), 14Army Rules, 1954 — Rule 13, 13(3)I(ii), 13(3)II(ii), 13(3)III(iii), 13(3)III(iii)(a)
Tribunals and Commissions22 Jan 2020Dismissed
R.P. Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0009
Armed Forces Tribunal Act, 2007 — Section 31(1)
Tribunals and Commissions21 Jan 2020Allowed
M.S. Kadhiresan Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0045
Tribunals and Commissions21 Jan 2020Allowed
Utpal Kumar Biswas Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0044
Tribunals and Commissions21 Jan 2020Disposed Of
V.M. Johnny Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0017
Tribunals and Commissions21 Jan 2020Allowed
Sanjay Kumar Das Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0015
Tribunals and Commissions21 Jan 2020Disposed Of
Pradeep Singh Yadav Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0012
Tribunals and Commissions20 Jan 2020Dismissed
Naresh Chander Badhani Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0025
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions20 Jan 2020Dismissed
K.K. Chaurasia Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0019
Tribunals and Commissions17 Jan 2020Disposed Of
Shiv Kumar Sharrna Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0026