Tribunals and Commissions07 Apr 2021Allowed
Hans Raj Singh Vs Union Of India And Others
Armed Forces Tribunal · (2021) 04 AFT CK 0007
Armed Forces Tribunal Act, 2007 — Section 14Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)
COURT ARCHIVE
Armed Forces Tribunal judgments, 2021
169 judgments · page 6 of 9
Tribunals and Commissions07 Apr 2021Allowed
Ashok Prasad Singh Vs Union Of India And Others
Armed Forces Tribunal · (2021) 04 AFT CK 0006
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)
Tribunals and Commissions06 Apr 2021Disposed Of
Praveen Kumar Vs Union Of India And Others
Armed Forces Tribunal · (2021) 04 AFT CK 0013
Tribunals and Commissions05 Apr 2021Allowed
Abhinna Kumar Mohanty Vs Union Of India And Others
Armed Forces Tribunal · (2021) 04 AFT CK 0002
Tribunals and Commissions05 Apr 2021Disposed Of
Union Of India And Others Vs Basaingayya Shivalingaya Hiremath
Armed Forces Tribunal · (2021) 04 AFT CK 0001
Tribunals and Commissions01 Apr 2021Dismissed
Sandev Singh Choudhary Vs Union Of India And Others
Armed Forces Tribunal · (2021) 04 AFT CK 0011
Tribunals and Commissions17 Mar 2021Allowed
Tribhuwan Singh Vs Union Of India And Others
Armed Forces Tribunal · (2021) 03 AFT CK 0022
Tribunals and Commissions17 Mar 2021Allowed
Satya Prakash Mishra Vs Union Of India And Others
Armed Forces Tribunal · (2021) 03 AFT CK 0021
Armed Forces Tribunal Act, 2007 — Section 14Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)
Tribunals and Commissions17 Mar 2021Allowed
Sripadam Srinivasa Rao Vs Union Of India And Others
Armed Forces Tribunal · (2021) 03 AFT CK 0020
Tribunals and Commissions17 Mar 2021Dismissed
Narendra Singh Vs Union Of India And Others
Armed Forces Tribunal · (2021) 03 AFT CK 0018
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions16 Mar 2021Dismissed
Amar Sinha Vs Union Of India And Others
Armed Forces Tribunal · (2021) 03 AFT CK 0017
Armed Forces Tribunal (Procedure) Rules 2008 — Rule25Code Of Civil Procedure, 1908 — Order2 Rule 2
Tribunals and Commissions16 Mar 2021Allowed
Jai Prakash Vs Union Of India And Others
Armed Forces Tribunal · (2021) 03 AFT CK 0015
Armed Forces Tribunal Act, 2007 — Section 14Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)
Tribunals and Commissions16 Mar 2021Allowed
Bimal Raj Dutt Vs Union Of India And Others
Armed Forces Tribunal · (2021) 03 AFT CK 0010
Tribunals and Commissions16 Mar 2021Disposed Of
Vidhu Singh Vs Union Of India And Others
Armed Forces Tribunal · (2021) 03 AFT CK 0009
Armed Forces Tribunal Act, 2007 — Section 31(1)
Tribunals and Commissions15 Mar 2021Disposed Of
P. Vasudeva Vs Union Of India And Others
Armed Forces Tribunal · (2021) 03 AFT CK 0019
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions15 Mar 2021Allowed
Aniruddha Sinha Vs Union Of India And Others
Armed Forces Tribunal · (2021) 03 AFT CK 0016
Tribunals and Commissions12 Mar 2021Allowed
Mithu Singh Vs Union Of India And Others
Armed Forces Tribunal · (2021) 03 AFT CK 0014
Armed Forces Tribunal Act, 2007 — Section 14Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)
Tribunals and Commissions12 Mar 2021Allowed
Neelakanta Panigrahi Vs Union Of India And Others
Armed Forces Tribunal · (2021) 03 AFT CK 0013
Tribunals and Commissions12 Mar 2021Allowed
Mohan Lai Vs Union Of India And Others
Armed Forces Tribunal · (2021) 03 AFT CK 0012
Armed Forces Tribunal Act, 2007 — Section 14Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)
Tribunals and Commissions12 Mar 2021Allowed
Santosh Tawse Vs Union Of India And Others
Armed Forces Tribunal · (2021) 03 AFT CK 0011
Armed Forces Tribunal Act, 2007 — Section 14Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)