Tribunals and Commissions01 Feb 2021Disposed Of
Maiyoor Singh Vs Union Of India And Others
Armed Forces Tribunal · (2021) 02 AFT CK 0002
Armed Forces Tribunal Act, 2007 — Section 14, 25
COURT ARCHIVE
Armed Forces Tribunal judgments, 2021
169 judgments · page 8 of 9
Tribunals and Commissions29 Jan 2021
Dharamvir Singh Vs Union Of India And Others
Armed Forces Tribunal · (2021) 01 AFT CK 0034
Tribunals and Commissions27 Jan 2021Allowed
Chander Kalan Vs Union Of India And Others
Armed Forces Tribunal · (2021) 01 AFT CK 0030
Armed Forces Tribunal Act, 2007 — Section 2(2)), 3(o)(i)
Tribunals and Commissions27 Jan 2021Allowed
Arumugam Chandra Velan Vs Union Of India And Others
Armed Forces Tribunal · (2021) 01 AFT CK 0026
Tribunals and Commissions22 Jan 2021Allowed
M. Bala Krishna Rao Vs Union Of India And Others
Armed Forces Tribunal · (2021) 01 AFT CK 0032
Tribunals and Commissions22 Jan 2021Allowed
Anil Kumar Sharma Vs Union Of India And Others
Armed Forces Tribunal · (2021) 01 AFT CK 0025
Tribunals and Commissions22 Jan 2021Allowed
Nepal Chandra Kar Vs Union Of India And Others
Armed Forces Tribunal · (2021) 01 AFT CK 0024
Tribunals and Commissions18 Jan 2021Allowed
Kuldip Rai Vs Union Of India And Others
Armed Forces Tribunal · (2021) 01 AFT CK 0023
Tribunals and Commissions13 Jan 2021Disposed Of
Girish Dhawan Vs Union Of India And Others
Armed Forces Tribunal · (2021) 01 AFT CK 0031
Tribunals and Commissions13 Jan 2021Dismissed
P.K.Singh And Others Vs Union Of India And Others
Armed Forces Tribunal · (2021) 01 AFT CK 0029
Armed Forces Tribunal Act, 2007 — Section 31, 31(2)
Tribunals and Commissions13 Jan 2021Allowed
Bhagwan Din Vs Union Of India And Others
Armed Forces Tribunal · (2021) 01 AFT CK 0022
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)
Tribunals and Commissions13 Jan 2021Allowed
Gajendra Singh Bisht Vs Union Of India And Others
Armed Forces Tribunal · (2021) 01 AFT CK 0021
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)
Tribunals and Commissions11 Jan 2021Allowed
Shyamsunder Kota Vs Union Of India And Others
Armed Forces Tribunal · (2021) 01 AFT CK 0019
Tribunals and Commissions11 Jan 2021Disposed Of
Rupali Rohatgi Vs Union Of India And Others
Armed Forces Tribunal · (2021) 01 AFT CK 0016
Tribunals and Commissions11 Jan 2021Allowed
Shiva Kumar Rai Vs Union Of India And Others
Armed Forces Tribunal · (2021) 01 AFT CK 0014
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)
Tribunals and Commissions11 Jan 2021Disposed Of
Seema Mathur Vs Union Of India And Others
Armed Forces Tribunal · (2021) 01 AFT CK 0012
Tribunals and Commissions08 Jan 2021Allowed
M R Yadav Vs Union Of India And Others
Armed Forces Tribunal · (2021) 01 AFT CK 0018
Tribunals and Commissions08 Jan 2021Allowed
Ravinder Ram Vs Union Of India And Others
Armed Forces Tribunal · (2021) 01 AFT CK 0017
Armed Forces Tribunal Act, 2007 — Section 14Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)
Tribunals and Commissions08 Jan 2021Disposed Of
Jagamohan Badadalei Vs Union Of India And Others
Armed Forces Tribunal · (2021) 01 AFT CK 0008
Air Force Act, 1950 — Section 161, 161(2)Armed Forces Tribunal Act, 2007 — Section 15
Tribunals and Commissions08 Jan 2021Allowed
Jagdish Prasad Joshi Vs Union Of India And Others
Armed Forces Tribunal · (2021) 01 AFT CK 0001