Tribunals and Commissions06 Jan 2021Disposed Of
Ajit Kumar Das Vs Union Of India And Others
Armed Forces Tribunal · (2021) 01 AFT CK 0011
Armed Forces Tribunal Act, 2007 — Section 21
COURT ARCHIVE
Armed Forces Tribunal judgments, 2021
169 judgments · page 9 of 9
Tribunals and Commissions06 Jan 2021Allowed
Yata Balakishan Vs Union Of India And Others
Armed Forces Tribunal · (2021) 01 AFT CK 0010
Tribunals and Commissions06 Jan 2021Allowed
Piouskutty Jose Vs Union Of India And Others
Armed Forces Tribunal · (2021) 01 AFT CK 0009
Tribunals and Commissions04 Jan 2021Allowed
K. Ganesan Vs Union Of India And Others
Armed Forces Tribunal · (2021) 01 AFT CK 0007
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)
Tribunals and Commissions04 Jan 2021Allowed
Ramesh Pothina Vs Union Of India And Others
Armed Forces Tribunal · (2021) 01 AFT CK 0006
Tribunals and Commissions04 Jan 2021Allowed
Shinde Mansing Raghunath Vs Union Of India And Others
Armed Forces Tribunal · (2021) 01 AFT CK 0005
Tribunals and Commissions04 Jan 2021Allowed
Sunil Shankarrao Vs Union Of India And Others
Armed Forces Tribunal · (2021) 01 AFT CK 0004
Tribunals and Commissions04 Jan 2021Allowed
TA Madhusudan Vs Union Of India And Others
Armed Forces Tribunal · (2021) 01 AFT CK 0003
Tribunals and Commissions04 Jan 2021Allowed
Balwant Singh Vs Union Of India And Others
Armed Forces Tribunal · (2021) 01 AFT CK 0002
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)