Tribunals and Commissions27 Apr 2022
Signalman Sinde Mohan Kalu Vs Union of India and Ors
Armed Forces Tribunal · (2022) 04 AFT CK 0018
COURT ARCHIVE
Armed Forces Tribunal judgments, 2022
86 judgments · page 3 of 5
Tribunals and Commissions27 Apr 2022Disposed Of
Brig Khushi Ram Rathi Vs Union of India and Ors
Armed Forces Tribunal · (2022) 04 AFT CK 0015
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions27 Apr 2022Disposed Of
Cpl Ayush Maurya Vs Union of India and Ors
Armed Forces Tribunal · (2022) 04 AFT CK 0013
Tribunals and Commissions06 Apr 2022
Maj Yadvender Singh Vs Union of India & Ors
Armed Forces Tribunal · (2022) 04 AFT CK 0008
Tribunals and Commissions06 Apr 2022
Ex Nk (DSC) Balvir Singh Vs Union of India & Ors
Armed Forces Tribunal · (2022) 04 AFT CK 0007
Tribunals and Commissions06 Apr 2022
Ex Nk Mohan Lal Vs Union of India & Ors
Armed Forces Tribunal · (2022) 04 AFT CK 0006
Tribunals and Commissions06 Apr 2022Dismissed
Sgt Amarendra Kumar Prakash Vs Union of India & Ors
Armed Forces Tribunal · (2022) 04 AFT CK 0005
Tribunals and Commissions06 Apr 2022
Ex Sgt Chakkungal Prabhakaran Vs Union of India & Ors
Armed Forces Tribunal · (2022) 04 AFT CK 0002
Tribunals and Commissions06 Apr 2022
Ex NC(E)T Anil Kumar Sharma Vs Union of India & Ors
Armed Forces Tribunal · (2022) 04 AFT CK 0001
Tribunals and Commissions05 Apr 2022Partly Allowed/ Disposed Of
Lt Col P K Kapur (Retd) Vs Union of India and Ors
Armed Forces Tribunal · (2022) 04 AFT CK 0012
Constitution of India, 1950 — Article 14
Tribunals and Commissions05 Apr 2022Dismissed
Ex Swr Narender Singh Dahiya Vs Union of India & Ors
Armed Forces Tribunal · (2022) 04 AFT CK 0010
Armed Forces Tribunal Act, 2007 — Section 14Army Act, 1950 — Section 48, 63Army Rules, 1954 — Rule 12(3), 13, 13(3)
Tribunals and Commissions01 Apr 2022Dismissed
Brig Sarabjit Singh Bakshi SM Vs Union of India and Ors
Armed Forces Tribunal · (2022) 04 AFT CK 0011
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions30 Mar 2022Allowed
Sub (Hony Lt) Pawan Kumar (Retd) Vs Union of India & Ors
Armed Forces Tribunal · (2022) 03 AFT CK 0020
Armed Forces Tribunal Act, 2007 — Section 14Armed Forces Tribunal (Procedure) Rules, 2008 — Rule 22
Tribunals and Commissions23 Mar 2022Allowed
Sgt Kuldeep Kumar Vibhuti Vs Union of India & Ors
Armed Forces Tribunal · (2022) 03 AFT CK 0018
Constitution of India, 1950 — Article 19(1)(g), 33, 37, 50(1A)(k), 51A(j)Armed Forces Tribunal Act 2007 — Section 14
Tribunals and Commissions16 Mar 2022
Col Sameer Balodi Vs Union of India & Ors
Armed Forces Tribunal · (2022) 03 AFT CK 0017
Army Rules, 1954 — Rule 179, 179(5)
Tribunals and Commissions16 Mar 2022Disposed Of
Ex Sep Prithvi Nath Singh Vs Union of India & Ors
Armed Forces Tribunal · (2022) 03 AFT CK 0015
Armed Forces Tribunal Act, 2007 — Section 14Army Rules, 1954 — Rule 13(3)
Tribunals and Commissions07 Mar 2022
EMP II Purusattam Chatterjee (Through Pairokar) Vs Union Of India & Ors
Armed Forces Tribunal · (2022) 03 AFT CK 0002
Tribunals and Commissions04 Mar 2022Disposed Of
Sgt Narender Kumar Vs Union Of India & Ors
Armed Forces Tribunal · (2022) 03 AFT CK 0003
Constitution of Indian, 1950 — Article 12
Tribunals and Commissions03 Mar 2022Allowed
Nk/DSC Rattan Lal (Retd) Vs Union of India and Ors
Armed Forces Tribunal · (2022) 03 AFT CK 0012
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)
Tribunals and Commissions03 Mar 2022Allowed
JWO Suraj Bhan Nehra (Retd) Vs Union of India and Ors
Armed Forces Tribunal · (2022) 03 AFT CK 0011