COURT ARCHIVE

Armed Forces Tribunal judgments, 2022

86 judgments · page 5 of 5

Tribunals and Commissions04 Jan 2022Allowed

CPO Kishore Sampat Dhok (Retd) Vs Union Of India & Ors

Armed Forces Tribunal · (2022) 01 AFT CK 0006

Tribunals and Commissions04 Jan 2022Allowed

Armed Forces Tribunal · (2022) 01 AFT CK 0005

Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)

Tribunals and Commissions04 Jan 2022Allowed

Armed Forces Tribunal · (2022) 01 AFT CK 0004

Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)

Tribunals and Commissions04 Jan 2022Allowed

Armed Forces Tribunal · (2022) 01 AFT CK 0003

Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)

Tribunals and Commissions04 Jan 2022Allowed

Armed Forces Tribunal · (2022) 01 AFT CK 0002

Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)

Tribunals and Commissions03 Jan 2022Disposed Of

Armed Forces Tribunal · (2022) 01 AFT CK 0001

Constitution of India, 1950 — Article 14, 32, 142, 226Navy Act, 1957 — Section 9(2)Navy Regulations, 1963 — Regulation 203