Tribunals and Commissions03 Dec 2021Disposed Of
Maj Neha Thakur Vs Union of India & Ors
Armed Forces Tribunal · (2021) 12 AFT CK 0002
COURT ARCHIVE
Armed Forces Tribunal judgments
963 judgments · page 6 of 49
Tribunals and Commissions01 Dec 2021
Maj Dibendu Ghosh Vs Union of India & Ors
Armed Forces Tribunal · (2021) 12 AFT CK 0007
Tribunals and Commissions01 Dec 2021
Maj Neha Thakur Vs Union of India & Ors
Armed Forces Tribunal · (2021) 12 AFT CK 0006
Tribunals and Commissions01 Dec 2021
Ex Sgt V K Sharma Vs Union of India & Ors
Armed Forces Tribunal · (2021) 12 AFT CK 0005
Tribunals and Commissions30 Nov 2021Allowed
Ex JWO Varughese Mallappallil Thomas Vs Union of India & Ors
Armed Forces Tribunal · (2021) 11 AFT CK 0009
Tribunals and Commissions29 Nov 2021Dismissed
Maj Gen Pradeep Kumar Hasija Vs Union of India & Ors
Armed Forces Tribunal · (2021) 11 AFT CK 0020
Armed Forces Tribunal Act 2007 — Section 14
Tribunals and Commissions29 Nov 2021Allowed
Sub M/Tech Kshirsogar Rajendra Vithoba Vs Union of India & Ors
Armed Forces Tribunal · (2021) 11 AFT CK 0012
Armed Forces Tribunal Act 2007 — Section 14
Tribunals and Commissions29 Nov 2021Allowed
Sub M/Tech (OE) Pankaj Kumar Vs Union of India & Ors
Armed Forces Tribunal · (2021) 11 AFT CK 0011
Armed Forces Tribunal Act 2007 — Section 14
Tribunals and Commissions29 Nov 2021Allowed
Hony Capt (Jene) Mandeep Singh (Retd) Vs Union of India & Ors
Armed Forces Tribunal · (2021) 11 AFT CK 0010
Armed Forces Tribunal Act 2007 — Section 14
Tribunals and Commissions26 Nov 2021Disposed Of
Wg Cdr Gaurav Bhatnagar Vs Union of India & Ors
Armed Forces Tribunal · (2021) 11 AFT CK 0015
Armed Forces Tribunal Act, 2007 — Section 27
Tribunals and Commissions26 Nov 2021
Maj Gen Rajiv Mohan Gupta Vs Union of India & Ors.
Armed Forces Tribunal · (2021) 11 AFT CK 0008
Tribunals and Commissions24 Nov 2021Disposed Of
Nk/DSC Santosh Tawse (Retd) Vs Union of India & Ors
Armed Forces Tribunal · (2021) 11 AFT CK 0019
Tribunals and Commissions24 Nov 2021Disposed Of
CPO (CHELA) Abrar Ali Khan (Retd) Vs Union of India & Ors
Armed Forces Tribunal · (2021) 11 AFT CK 0018
Tribunals and Commissions24 Nov 2021Allowed
Sub (Hony Lt) Ram Avtar Ram Vs Union of India & Ors
Armed Forces Tribunal · (2021) 11 AFT CK 0005
Armed Forces Tribunal Act 2007 — Section 14
Tribunals and Commissions23 Nov 2021Allowed
Ex WO Bisheshwar Yadav Vs Union of India & Ors
Armed Forces Tribunal · (2021) 11 AFT CK 0006
Tribunals and Commissions12 Nov 2021Allowed
Ex EAA/APP Saunoo & Ors Vs Union of India & Ors.
Armed Forces Tribunal · (2021) 11 AFT CK 0002
Armed Forces Tribunal Act, 2007 — Section 4(5), 22
Tribunals and Commissions12 Nov 2021Dismissed
Capt Ravindra Singh Vs Union of India & Ors.
Armed Forces Tribunal · (2021) 11 AFT CK 0001
Constitution of India, 1950 — Article 14, 16, 21, 23Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions10 Nov 2021Dismissed
Maj. Sainesh Bhardwaj Vs Union of India & Ors.
Armed Forces Tribunal · (2021) 11 AFT CK 0003
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions11 Oct 2021Disposed Of/ Dismissed
Union of India and Ors Vs Ex NK/DSC Icamala Kanta Hira
Armed Forces Tribunal · (2021) 10 AFT CK 0014
Tribunals and Commissions08 Oct 2021Disposed Of
Smt Sonu W/o NC (E) Harender Kumar Vs Union of India & Ors.
Armed Forces Tribunal · (2021) 10 AFT CK 0016
Armed Forces Tribunal Act 2007 — Section 14, 15Air Force Act, 1950 — Section 161(1)