Tribunals and Commissions04 Jan 2022Allowed
CPO Kishore Sampat Dhok (Retd) Vs Union Of India & Ors
Armed Forces Tribunal · (2022) 01 AFT CK 0006
COURT ARCHIVE
Armed Forces Tribunal judgments
963 judgments · page 5 of 49
Tribunals and Commissions04 Jan 2022Allowed
Ex Nk (DSC) Ram Kamal Panda Vs Union Of India & Ors
Armed Forces Tribunal · (2022) 01 AFT CK 0005
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)
Tribunals and Commissions04 Jan 2022Allowed
Nk Thakur Singh Panwar (Retd) Vs Union Of India & Ors
Armed Forces Tribunal · (2022) 01 AFT CK 0004
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)
Tribunals and Commissions04 Jan 2022Allowed
Ex Nk (DSC) Mahabir Singh Vs Union Of India & Ors
Armed Forces Tribunal · (2022) 01 AFT CK 0003
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)
Tribunals and Commissions04 Jan 2022Allowed
Ex Nk (DSC) Kanchan Mondal Vs Union Of India & Ors
Armed Forces Tribunal · (2022) 01 AFT CK 0002
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)
Tribunals and Commissions03 Jan 2022Disposed Of
Lt Cdr Tarun Vs Union of India & Ors
Armed Forces Tribunal · (2022) 01 AFT CK 0001
Constitution of India, 1950 — Article 14, 32, 142, 226Navy Act, 1957 — Section 9(2)Navy Regulations, 1963 — Regulation 203
Tribunals and Commissions24 Dec 2021Partly Allowed
Capt Manoj Rawat Vs Union of India & Ors
Armed Forces Tribunal · (2021) 12 AFT CK 0017
Armed Forces Tribunal Act, 2007 — Section 14Navy Act, 1957 — Section 15(2)(a), 15(2)Evidence Act, 1872 — Section 65B
Tribunals and Commissions22 Dec 2021Disposed Of
Sqn Ldr Anju Gahlot Vs Union of India & Ors
Armed Forces Tribunal · (2021) 12 AFT CK 0014
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions17 Dec 2021Disposed Of
Priyanka Datta W/o Lt Col Pushpinder Singh Vs Union of India & Ors
Armed Forces Tribunal · (2021) 12 AFT CK 0016
Code of Civil Procedure, 1908 — Order 9 Rule 13
Tribunals and Commissions15 Dec 2021
Nk Amiya Bhadra (Retd) Vs Union of India & Ors
Armed Forces Tribunal · (2021) 12 AFT CK 0028
Tribunals and Commissions10 Dec 2021Dismissed
Maj Navdeep Banyal Vs Union of India & Ors
Armed Forces Tribunal · (2021) 12 AFT CK 0023
Armed Forces Tribunal Act, 2007 — Section 14, 22
Tribunals and Commissions10 Dec 2021Allowed
Ex Sgt Vedera Laxma Reddy Vs Union of India & Ors
Armed Forces Tribunal · (2021) 12 AFT CK 0021
Tribunals and Commissions10 Dec 2021Disposed Of
Ex Nk Chander Dutt Vashisht Vs Union of India & Ors
Armed Forces Tribunal · (2021) 12 AFT CK 0020
Tribunals and Commissions08 Dec 2021Allowed
Smt Jainti Devi Wd/o Late Sep (DSC) Kashi Chand Vs Union of India & Ors
Armed Forces Tribunal · (2021) 12 AFT CK 0022
Armed Forces Tribunal Act, 2007 — Section 14Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)
Tribunals and Commissions08 Dec 2021Disposed Of
Hav/Clk (SD) Raj Kumar Vs Union of India & Ors
Armed Forces Tribunal · (2021) 12 AFT CK 0009
Armed Forces Tribunal Act 2007 — Section 14
Tribunals and Commissions08 Dec 2021
Ex Sgt V K Sharma Vs Union of India & Ors
Armed Forces Tribunal · (2021) 12 AFT CK 0008
Tribunals and Commissions07 Dec 2021Allowed
Ex Sgt Dandemoraju Hanumantha Rao Vs Union of India & Ors
Armed Forces Tribunal · (2021) 12 AFT CK 0001
Tribunals and Commissions06 Dec 2021Dismissed
Hay (Clk SD) Umesh Kumar Pandey Vs Union of India & Ors
Armed Forces Tribunal · (2021) 12 AFT CK 0012
Tribunals and Commissions03 Dec 2021Disposed Of
Maj Vidya Ravi Vs Union of India & Ors
Armed Forces Tribunal · (2021) 12 AFT CK 0004
Tribunals and Commissions03 Dec 2021Disposed Of
Maj Dibendu Ghosh Vs Union of India & Ors
Armed Forces Tribunal · (2021) 12 AFT CK 0003