Tribunals and Commissions07 Oct 2021Allowed
Ex Nk Dhan Singh Vs Union of India & Ors.
Armed Forces Tribunal · (2021) 10 AFT CK 0008
COURT ARCHIVE
Armed Forces Tribunal judgments
963 judgments · page 7 of 49
Tribunals and Commissions07 Oct 2021Allowed
Sgt James Joseph (Retd) Vs Union of India & Ors.
Armed Forces Tribunal · (2021) 10 AFT CK 0007
Tribunals and Commissions05 Oct 2021
Ex JWO Darbar Singh Dabas Vs Union of India & Ors.
Armed Forces Tribunal · (2021) 10 AFT CK 0001
Tribunals and Commissions04 Oct 2021Disposed Of
Priyanka Datta, W/o Lt Col Pushpinder Singh Vs Union of India & Ors.
Armed Forces Tribunal · (2021) 10 AFT CK 0012
Army Act, 1950 — Section 90(i)Code of Civil Procedure, 1908 — Order 9 Rule 13
Tribunals and Commissions04 Oct 2021
JWO Arun Kumar Singh (Retd) Vs Union of India & Ors.
Armed Forces Tribunal · (2021) 10 AFT CK 0005
Tribunals and Commissions04 Oct 2021Allowed
Sub (Hony) Capt Rauki Singh (Retd) Vs Union of India & Ors.
Armed Forces Tribunal · (2021) 10 AFT CK 0003
Armed Forces Tribunal Act 2007 — Section 14
Tribunals and Commissions01 Oct 2021Dismissed
NK Deepu Paul K Vs Union of India & Ors.
Armed Forces Tribunal · (2021) 10 AFT CK 0010
Armed Forces Tribunal Act 2007 — Section 3(o), 3(o)(i), 3(o)(ii), 3(o)(iii), 3(o)(v), 14Army Act, 1950 — Section 80
Tribunals and Commissions17 Sept 2021
Maj Mohit Mital (Retd) Vs Union of India & Ors.
Armed Forces Tribunal · (2021) 09 AFT CK 0017
Tribunals and Commissions08 Sept 2021Disposed Of
Hav Driver (MT) Ramaz Ali Vs Union of India & Ors.
Armed Forces Tribunal · (2021) 09 AFT CK 0011
Tribunals and Commissions06 Sept 2021
WO (APS) Raj Kumar Prasad Vs Union of India and Ors
Armed Forces Tribunal · (2021) 09 AFT CK 0006
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions06 Sept 2021
Lt Col Randeep Singh Gill Vs Union of India and Ors
Armed Forces Tribunal · (2021) 09 AFT CK 0005
Tribunals and Commissions03 Sept 2021Allowed
Ex Sgt Ramakrishna Kasaragod Palla Vs Union of India & Ors.
Armed Forces Tribunal · (2021) 09 CK 0001
Tribunals and Commissions03 Sept 2021Disposed Of
Sub Mahendra Lai Shrivastava (Retd) Vs Union of India & Ors.
Armed Forces Tribunal · (2021) 09 AFT CK 0015
Armed Forces Tribunal Act 2007 — Section 14, 22(1)
Tribunals and Commissions03 Sept 2021Dismissed
Uday Chandra Rao Kanna Ex MCEAA- II (194862-W) (Through Wife of Ms Purnima Nalluri) Vs Union of India & Ors
Armed Forces Tribunal · (2021) 09 AFT CK 0009
Armed Forces Tribunal Act, 2007 — Section 15Armed Forces Tribunal (Procedure) Rules 2008 — Rule 6
Tribunals and Commissions02 Sept 2021Disposed Of
Ex L/Nk Kamble Rahul Narsingh Vs Union of India & Ors
Armed Forces Tribunal · (2021) 09 AFT CK 0004
Tribunals and Commissions02 Sept 2021
Maj Randeep Hundal Vs Union of India & Ors
Armed Forces Tribunal · (2021) 09 AFT CK 0003
Tribunals and Commissions02 Sept 2021
Gp Capt Dev Vrat Shukla (Retd) Vs Union of India & Ors
Armed Forces Tribunal · (2021) 09 AFT CK 0002
Tribunals and Commissions31 Aug 2021Disposed Of
Air CMDE Sanjay ADM Vs Union of India & Ors
Armed Forces Tribunal · (2021) 08 AFT CK 0033
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions27 Aug 2021Dismissed
Lt Col Kavita Gusain Vs Union of India & Ors
Armed Forces Tribunal · (2021) 08 AFT CK 0028
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions25 Aug 2021Disposed Of
Naik Devendra Singh Vs Union of India & Ors
Armed Forces Tribunal · (2021) 08 AFT CK 0022
Constitution of India, 1950 — Article 14, 15Armed Forces Tribunal Act, 2007 — Section 14