Tribunals and Commissions08 Jul 2021Disposed Of
JWO Gopalakrishna Damale Vs Union of India & Ors
Armed Forces Tribunal · (2021) 07 AFT CK 0010
COURT ARCHIVE
Armed Forces Tribunal judgments
963 judgments · page 9 of 49
Tribunals and Commissions08 Jul 2021Disposed Of
Maj Gen Rajiv Mohan Gupta Vs Union of India & Ors
Armed Forces Tribunal · (2021) 07 AFT CK 0009
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions08 Jul 2021Disposed Of
Lt Col Sudhanshu Gupta Vs Union of India & Ors
Armed Forces Tribunal · (2021) 07 AFT CK 0008
Tribunals and Commissions08 Jul 2021Disposed Of
Col Leena Gurav Vs Vs Union of India & Ors
Armed Forces Tribunal · (2021) 07 AFT CK 0005
Armed Forces Tribunal Act, 2007 — Section 14, 15, 30, 31
Tribunals and Commissions06 Jul 2021Dismissed
Ex Hav Pramod Singh Mertiya Vs Union of India & Ors
Armed Forces Tribunal · (2021) 07 AFT CK 0004
Tribunals and Commissions01 Jul 2021Dismissed
Col Anshuman Vivek Vs Union of India & Ors
Armed Forces Tribunal · (2021) 07 AFT CK 0003
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions10 Jun 2021Dismissed/ Disposed Of
Rfn Ravi Kumar Vs Union of India & Ors
Armed Forces Tribunal · (2021) 06 AFT CK 0008
Armed Forces Tribunal Act, 2007 — Section 14Army Act, 1950 — Section 177Army Rule 1954 — Rule 13, 13(2A), 13(3), 13(3)(i)(ii), 13(3)(I)(iii)(c), 13(3)(iii)(a)(i)
Tribunals and Commissions03 Jun 2021Dismissed
Smt. Meena Devi Rajoria Vs Union of India & Ors
Armed Forces Tribunal · (2021) 06 AFT CK 0007
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions03 Jun 2021Allowed
Ex Hav Saudan Singh Vs Union of India & Ors
Armed Forces Tribunal · (2021) 06 AFT CK 0006
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions03 Jun 2021Allowed
Sub M/Tech OPTO Gurjeet Singh Vs Union of India & Ors
Armed Forces Tribunal · (2021) 06 AFT CK 0005
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions03 Jun 2021Dismissed
Ex LSA Mritunjay Kumar Singh Vs Union of India & Ors
Armed Forces Tribunal · (2021) 06 AFT CK 0003
Tribunals and Commissions01 Jun 2021Allowed
Ex Sgt Rajendra Singh Batar Vs Union of India & Ors
Armed Forces Tribunal · (2021) 06 AFT CK 0002
Tribunals and Commissions01 Jun 2021Disposed Off
Sgt Boloor Sachidananda Shetty (Retd.) Vs Union of India & Ors
Armed Forces Tribunal · (2021) 06 AFT CK 0001
Tribunals and Commissions04 May 2021Dismissed
Neel Kamal Vs Union Of India And Others
Armed Forces Tribunal · (2021) 05 AFT CK 0001
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions12 Apr 2021Allowed
Nagesh R Vs Union Of India And Others
Armed Forces Tribunal · (2021) 04 AFT CK 0020
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)
Tribunals and Commissions12 Apr 2021Allowed
Ram Naresh Rajak Vs Union Of India And Others
Armed Forces Tribunal · (2021) 04 AFT CK 0018
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)
Tribunals and Commissions09 Apr 2021Allowed
S. Raja Vs Union Of India And Others
Armed Forces Tribunal · (2021) 04 AFT CK 0019
Armed Forces Tribunal Act, 2007 — Section 14Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)
Tribunals and Commissions09 Apr 2021Allowed
Biranchi Narayan Giri Vs Union Of India And Others
Armed Forces Tribunal · (2021) 04 AFT CK 0017
Tribunals and Commissions09 Apr 2021Dismissed
Ambikesh Kumar Thru Parokar Vs Union Of India And Others
Armed Forces Tribunal · (2021) 04 AFT CK 0014
Tribunals and Commissions09 Apr 2021Allowed
Chandra Mohan Vs Union Of India And Others
Armed Forces Tribunal · (2021) 04 AFT CK 0005
Armed Forces Tribunal Act, 2007 — Section 14