Tribunals and Commissions15 Mar 2021Disposed Of
P. Vasudeva Vs Union Of India And Others
Armed Forces Tribunal · (2021) 03 AFT CK 0019
Armed Forces Tribunal Act, 2007 — Section 14
COURT ARCHIVE
Armed Forces Tribunal judgments
963 judgments · page 11 of 49
Tribunals and Commissions15 Mar 2021Allowed
Aniruddha Sinha Vs Union Of India And Others
Armed Forces Tribunal · (2021) 03 AFT CK 0016
Tribunals and Commissions12 Mar 2021Allowed
Mithu Singh Vs Union Of India And Others
Armed Forces Tribunal · (2021) 03 AFT CK 0014
Armed Forces Tribunal Act, 2007 — Section 14Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)
Tribunals and Commissions12 Mar 2021Allowed
Neelakanta Panigrahi Vs Union Of India And Others
Armed Forces Tribunal · (2021) 03 AFT CK 0013
Tribunals and Commissions12 Mar 2021Allowed
Mohan Lai Vs Union Of India And Others
Armed Forces Tribunal · (2021) 03 AFT CK 0012
Armed Forces Tribunal Act, 2007 — Section 14Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)
Tribunals and Commissions12 Mar 2021Allowed
Santosh Tawse Vs Union Of India And Others
Armed Forces Tribunal · (2021) 03 AFT CK 0011
Armed Forces Tribunal Act, 2007 — Section 14Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)
Tribunals and Commissions10 Mar 2021Allowed
Gundu Ganda Ram Mane Vs Union Of India And Others
Armed Forces Tribunal · (2021) 03 AFT CK 0008
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)
Tribunals and Commissions10 Mar 2021Allowed
Som Datt Sharma Vs Union Of India And Others
Armed Forces Tribunal · (2021) 03 AFT CK 0007
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)
Tribunals and Commissions08 Mar 2021Disposed Of
Bhawan Ram Vs Union Of India And Others
Armed Forces Tribunal · (2021) 03 AFT CK 0004
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)
Tribunals and Commissions08 Mar 2021Dismissed
A.K. Hooda Vs Union Of India And Others
Armed Forces Tribunal · (2021) 03 AFT CK 0003
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions05 Mar 2021Allowed
Noor Mahmmad Khan Vs Union Of India And Others
Armed Forces Tribunal · (2021) 03 AFT CK 0006
Armed Forces Tribunal Act, 2007 — Section 14Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)
Tribunals and Commissions03 Mar 2021Disposed Of
Ishwar Singh Vs Union Of India And Others
Armed Forces Tribunal · (2021) 03 AFT CK 0005
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions03 Mar 2021Allowed
Gour Pada Bhowmic Vs Union Of India And Others
Armed Forces Tribunal · (2021) 03 AFT CK 0001
Tribunals and Commissions01 Mar 2021Allowed
Ram Bhaj Vs Union Of India And Others
Armed Forces Tribunal · (2021) 03 AFT CK 0002
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)
Tribunals and Commissions12 Feb 2021Allowed
Ramchandra Kashinath Vs Union Of India And Others
Armed Forces Tribunal · (2021) 02 AFT CK 0011
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions12 Feb 2021Allowed
Narendra Kumar Joshi Vs Union Of India And Others
Armed Forces Tribunal · (2021) 02 AFT CK 0010
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions12 Feb 2021Allowed
Sunder Singh Vs Union Of India And Others
Armed Forces Tribunal · (2021) 02 AFT CK 0008
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)
Tribunals and Commissions12 Feb 2021Dismissed
JPS Bakshi And Others Vs Union Of India And Others
Armed Forces Tribunal · (2021) 02 AFT CK 0007
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions10 Feb 2021Disposed Of
Dharamvir Singh Vs Union Of India And Others
Armed Forces Tribunal · (2021) 02 AFT CK 0009
Tribunals and Commissions10 Feb 2021Allowed
Rajendra Frasad Vs Union Of India And Others
Armed Forces Tribunal · (2021) 02 AFT CK 0005
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)