Tribunals and Commissions11 Jan 2021Allowed
Shiva Kumar Rai Vs Union Of India And Others
Armed Forces Tribunal · (2021) 01 AFT CK 0014
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)
COURT ARCHIVE
Armed Forces Tribunal judgments
963 judgments · page 13 of 49
Tribunals and Commissions11 Jan 2021Disposed Of
Seema Mathur Vs Union Of India And Others
Armed Forces Tribunal · (2021) 01 AFT CK 0012
Tribunals and Commissions08 Jan 2021Allowed
M R Yadav Vs Union Of India And Others
Armed Forces Tribunal · (2021) 01 AFT CK 0018
Tribunals and Commissions08 Jan 2021Allowed
Ravinder Ram Vs Union Of India And Others
Armed Forces Tribunal · (2021) 01 AFT CK 0017
Armed Forces Tribunal Act, 2007 — Section 14Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)
Tribunals and Commissions08 Jan 2021Disposed Of
Jagamohan Badadalei Vs Union Of India And Others
Armed Forces Tribunal · (2021) 01 AFT CK 0008
Air Force Act, 1950 — Section 161, 161(2)Armed Forces Tribunal Act, 2007 — Section 15
Tribunals and Commissions08 Jan 2021Allowed
Jagdish Prasad Joshi Vs Union Of India And Others
Armed Forces Tribunal · (2021) 01 AFT CK 0001
Tribunals and Commissions06 Jan 2021Disposed Of
Ajit Kumar Das Vs Union Of India And Others
Armed Forces Tribunal · (2021) 01 AFT CK 0011
Armed Forces Tribunal Act, 2007 — Section 21
Tribunals and Commissions06 Jan 2021Allowed
Yata Balakishan Vs Union Of India And Others
Armed Forces Tribunal · (2021) 01 AFT CK 0010
Tribunals and Commissions06 Jan 2021Allowed
Piouskutty Jose Vs Union Of India And Others
Armed Forces Tribunal · (2021) 01 AFT CK 0009
Tribunals and Commissions04 Jan 2021Allowed
K. Ganesan Vs Union Of India And Others
Armed Forces Tribunal · (2021) 01 AFT CK 0007
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)
Tribunals and Commissions04 Jan 2021Allowed
Ramesh Pothina Vs Union Of India And Others
Armed Forces Tribunal · (2021) 01 AFT CK 0006
Tribunals and Commissions04 Jan 2021Allowed
Shinde Mansing Raghunath Vs Union Of India And Others
Armed Forces Tribunal · (2021) 01 AFT CK 0005
Tribunals and Commissions04 Jan 2021Allowed
Sunil Shankarrao Vs Union Of India And Others
Armed Forces Tribunal · (2021) 01 AFT CK 0004
Tribunals and Commissions04 Jan 2021Allowed
TA Madhusudan Vs Union Of India And Others
Armed Forces Tribunal · (2021) 01 AFT CK 0003
Tribunals and Commissions04 Jan 2021Allowed
Balwant Singh Vs Union Of India And Others
Armed Forces Tribunal · (2021) 01 AFT CK 0002
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)
Tribunals and Commissions24 Dec 2020Allowed
Biswanath Patra Vs Union Of India And Others
Armed Forces Tribunal · (2020) 12 AFT CK 0014
Tribunals and Commissions24 Dec 2020Allowed
Dilip Kumar Biswas Vs Union Of India And Others
Armed Forces Tribunal · (2020) 12 AFT CK 0013
Tribunals and Commissions21 Dec 2020Disposed Of
Satindera Kumar Vs Union Of India And Others
Armed Forces Tribunal · (2020) 12 AFT CK 0004
Tribunals and Commissions14 Dec 2020Allowed
Rajender Prasad Vs Union Of India And Others
Armed Forces Tribunal · (2020) 12 AFT CK 0009
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)
Tribunals and Commissions14 Dec 2020Allowed
Panna Lal Dey Vs Union Of India And Others
Armed Forces Tribunal · (2020) 12 AFT CK 0008