Tribunals and Commissions04 Nov 2020Disposed Of
Ritul Chatterjee Vs Union Of India And Others
Armed Forces Tribunal · (2020) 11 AFT CK 0001
Armed Forces Tribunal Act, 2007 — Section 14, 21
COURT ARCHIVE
Armed Forces Tribunal judgments
963 judgments · page 15 of 49
Tribunals and Commissions03 Nov 2020Dismissed
Jitendra Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 11 AFT CK 0002
Tribunals and Commissions23 Oct 2020Disposed Of
Suresh Gupta Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0081
Armed Forces Tribunal Act, 2007 — Section 14Army Act, 1950 — Section 122Army Rules, 1954 — Rule 22, 22(1), 23, 177, 180, 180(1)
Tribunals and Commissions20 Oct 2020Allowed
Syed Khundmeer Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0020
Tribunals and Commissions20 Oct 2020Disposed Of
Shyam Sundar Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0016
Armed Forces Tribunal Act, 2007 — Section 21
Tribunals and Commissions19 Oct 2020Disposed Of
A.S. Sandhu Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0014
Armed Forces Tribunal Act, 2007 — Section 14, 21
Tribunals and Commissions16 Oct 2020Allowed
Vimla Sagadeven Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0019
Tribunals and Commissions15 Oct 2020Allowed
Irshad Ali Khan Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0018
Tribunals and Commissions15 Oct 2020Allowed
Dhirendra Kumar Mishra Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0017
Tribunals and Commissions14 Oct 2020Allowed
Pran Datt Joshi Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0084
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125
Tribunals and Commissions14 Oct 2020Allowed
Nanha Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0083
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125
Tribunals and Commissions14 Oct 2020Allowed
Surat Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0082
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125
Tribunals and Commissions14 Oct 2020Allowed
Meharban Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0080
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125
Tribunals and Commissions14 Oct 2020Allowed
Tarsem Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0079
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125
Tribunals and Commissions14 Oct 2020Allowed
Rajkumar Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0078
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125
Tribunals and Commissions14 Oct 2020Allowed
Sandev Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0077
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125
Tribunals and Commissions14 Oct 2020Allowed
Bhajan Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0076
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125
Tribunals and Commissions14 Oct 2020Allowed
Mahender Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0075
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125
Tribunals and Commissions14 Oct 2020Allowed
Rakesh Kumar Sharma Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0074
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125
Tribunals and Commissions14 Oct 2020Allowed
Cawal Kishore Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0073
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125