COURT ARCHIVE

Armed Forces Tribunal judgments

963 judgments · page 16 of 49

Tribunals and Commissions14 Oct 2020Allowed

Jeewan Kumar Sanwar Vs Union Of India And Others

Armed Forces Tribunal · (2020) 10 AFT CK 0072

Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125

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Tribunals and Commissions14 Oct 2020Allowed

Sazzad Sekh Vs Union Of India And Others

Armed Forces Tribunal · (2020) 10 AFT CK 0071

Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125

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Tribunals and Commissions14 Oct 2020Allowed

Anand Prasad Vs Union Of India And Others

Armed Forces Tribunal · (2020) 10 AFT CK 0070

Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125

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Tribunals and Commissions14 Oct 2020Allowed

Raghuraj Singh Bhadoria Vs Union Of India And Others

Armed Forces Tribunal · (2020) 10 AFT CK 0069

Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125

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Tribunals and Commissions14 Oct 2020Allowed

Nageshwar Singh Vs Union Of India And Others

Armed Forces Tribunal · (2020) 10 AFT CK 0068

Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125

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Tribunals and Commissions14 Oct 2020Allowed

Madan Singh Vs Union Of India And Others

Armed Forces Tribunal · (2020) 10 AFT CK 0067

Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125

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Tribunals and Commissions14 Oct 2020Allowed

Rajpal Singh Vs Union Of India And Others

Armed Forces Tribunal · (2020) 10 AFT CK 0066

Army Act, 1950 — Section 3(w)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125

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Tribunals and Commissions14 Oct 2020Allowed

Shiksha Batyal Vs Union Of India And Others

Armed Forces Tribunal · (2020) 10 AFT CK 0065

Armed Forces Tribunal Act, 2007 — Section 2(2)

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Tribunals and Commissions14 Oct 2020Allowed

Rahat Ali Vs Union Of India And Others

Armed Forces Tribunal · (2020) 10 AFT CK 0064

Army Act, 1950 — Section 3(vr)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125

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Tribunals and Commissions14 Oct 2020Allowed

Carnal Kanta Hira Vs Union Of India And Others

Armed Forces Tribunal · (2020) 10 AFT CK 0063

Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125

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Tribunals and Commissions14 Oct 2020Allowed

Mahendra Singh Vs Union Of India And Others

Armed Forces Tribunal · (2020) 10 AFT CK 0062

Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125

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Tribunals and Commissions14 Oct 2020Allowed

Satyapal Vs Union Of India And Others

Armed Forces Tribunal · (2020) 10 AFT CK 0061

Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125

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Tribunals and Commissions14 Oct 2020Allowed

Nirinder Singh Vs Union Of India And Others

Armed Forces Tribunal · (2020) 10 AFT CK 0060

Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125

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Tribunals and Commissions14 Oct 2020Allowed

Tuhi Ram Bansala Vs Union Of India And Others

Armed Forces Tribunal · (2020) 10 AFT CK 0059

Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125

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Tribunals and Commissions14 Oct 2020Allowed

Manohar Singh Vs Union Of India And Others

Armed Forces Tribunal · (2020) 10 AFT CK 0058

Army Act, 1950 — Section 3(w)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125

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Tribunals and Commissions14 Oct 2020Allowed

Rajmal Vs Union Of India And Others

Armed Forces Tribunal · (2020) 10 AFT CK 0057

Army Act, 1950 — Section 3(w)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125

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Tribunals and Commissions14 Oct 2020Allowed

Balendra Sharma Vs Union Of India And Others

Armed Forces Tribunal · (2020) 10 AFT CK 0056

Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125

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Tribunals and Commissions14 Oct 2020Allowed

Salig Ram Vs Union Of India And Others

Armed Forces Tribunal · (2020) 10 AFT CK 0055

Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125

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Tribunals and Commissions14 Oct 2020Allowed

Rajendra Prasad Sharma Vs Union Of India And Others

Armed Forces Tribunal · (2020) 10 AFT CK 0054

Army Act, 1950 — Section 3(v7)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125

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Tribunals and Commissions14 Oct 2020Allowed

Ram Chandar And Others Vs Union Of India And Others

Armed Forces Tribunal · (2020) 10 AFT CK 0053

Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125

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