Tribunals and Commissions14 Oct 2020Allowed
Kanwar Bhan Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0031
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125
COURT ARCHIVE
Armed Forces Tribunal judgments
963 judgments · page 18 of 49
Tribunals and Commissions14 Oct 2020Allowed
Partap Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0030
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125
Tribunals and Commissions14 Oct 2020Allowed
Tara Daft Bhatt Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0029
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125
Tribunals and Commissions14 Oct 2020Allowed
Rajender Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0028
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125
Tribunals and Commissions14 Oct 2020Allowed
Hari Chand Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0027
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125
Tribunals and Commissions14 Oct 2020Allowed
Mohan Lal Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0026
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125
Tribunals and Commissions14 Oct 2020Allowed
Dinesh Chander Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0025
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125
Tribunals and Commissions14 Oct 2020Allowed
Om Bir Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0024
Army Act, 1950 — Section 3(w)Army Rules, 1954 — Rule 187(1)(r)Pension Regulations For The Army, 1961 — Regulation 125
Tribunals and Commissions13 Oct 2020Allowed
R Kannayaraja Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0023
Tribunals and Commissions13 Oct 2020Allowed
Om Prakash Upadhyay Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0022
Tribunals and Commissions13 Oct 2020
N Muthuraj Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0021
Tribunals and Commissions13 Oct 2020Allowed
Mahadeo Bhiku Ghatge Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0011
Armed Forces Tribunal Act, 2007 — Section 14Army Act, 1950 — Section 3(W)Army Rules, 1954 — Rule 187(1)(r), 125, 266
Tribunals and Commissions12 Oct 2020Allowed
Trilok Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0007
Armed Forces Tribunal Act, 2007 — Section 14Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r), 266
Tribunals and Commissions12 Oct 2020Allowed
Vijender Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0006
Armed Forces Tribunal Act, 2007 — Section 14Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r), 266
Tribunals and Commissions09 Oct 2020Dismissed
Sanjeev Yashwant Devasthali Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0001
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions08 Oct 2020Dismissed
Sanjiv Dewan Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0015
Pension Regulations For Air Force, 1961 — Regulation 37
Tribunals and Commissions08 Oct 2020Dismissed
Hay Keshav Dev Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0010
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions07 Oct 2020Disposed Of
VK Sharma Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0043
Armed Forces Tribunal Act, 2007 — Section 15, 15(3), 21
Tribunals and Commissions07 Oct 2020Allowed
Subhra Kanti Ghosh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0004
Tribunals and Commissions07 Oct 2020Allowed
Abrar Ali Khan Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0003