Tribunals and Commissions07 Oct 2020Allowed
Amal Kumar Mazumdar Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0002
Pension Regulations For Air Force, 1961 — Regulation 123
COURT ARCHIVE
Armed Forces Tribunal judgments
963 judgments · page 19 of 49
Tribunals and Commissions06 Oct 2020Allowed
Gopinathan Pillai Vijayan Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0005
Tribunals and Commissions01 Oct 2020Allowed
Hari Kumar Singha Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0013
Armed Forces Tribunal Act, 2007 — Section 14Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r), 125, 266
Tribunals and Commissions01 Oct 2020Allowed
R. N. Sahu Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0012
Tribunals and Commissions01 Oct 2020Allowed
Om Prakash Tiwari Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0009
Tribunals and Commissions01 Oct 2020Allowed
S. Annapoorani Vs Union Of India And Others
Armed Forces Tribunal · (2020) 10 AFT CK 0008
Tribunals and Commissions30 Sept 2020Disposed Of
Hari Shankar Tiwari Vs Union Of India And Others
Armed Forces Tribunal · (2020) 09 AFT CK 0015
Armed Forces Tribunal Act, 2007 — Section 15Army Act, 1950 — Section 123
Tribunals and Commissions30 Sept 2020Allowed
Subash Chandra Dalai Vs Union Of India And Others
Armed Forces Tribunal · (2020) 09 AFT CK 0013
Tribunals and Commissions29 Sept 2020Dismissed
Mohitosh Kumar Sharma And Others Vs Union Of India And Others
Armed Forces Tribunal · (2020) 09 AFT CK 0020
Central Civil Services (Pension) Rules, 1972 — Rule 49Pension Regulations For The Army, 1961 — Regulation 121, 132Constitution Of India, 1950 — Article 14, 19, 33
Tribunals and Commissions29 Sept 2020Allowed
Shyam Narain Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 09 AFT CK 0019
Armed Forces Tribunal Act, 2007 — Section 14Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 125, 187(1)(r), 266
Tribunals and Commissions29 Sept 2020Allowed
Virendra Kumar Sharma Vs Union Of India And Others
Armed Forces Tribunal · (2020) 09 AFT CK 0018
Armed Forces Tribunal Act, 2007 — Section 14Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 125, 187(1)(r), 266
Tribunals and Commissions29 Sept 2020Allowed
Ram Kishan Vs Union Of India And Others
Armed Forces Tribunal · (2020) 09 AFT CK 0016
Armed Forces Tribunal Act, 2007 — Section 14Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 125, 187(1)(r), 266
Tribunals and Commissions24 Sept 2020Allowed
Vishambher Nath Tripathi Vs Union Of India And Others
Armed Forces Tribunal · (2020) 09 AFT CK 0012
Tribunals and Commissions23 Sept 2020
V B Pandey And Others Vs Union Of India And Others
Armed Forces Tribunal · (2020) 09 AFT CK 0017
Armed Forces Tribunal Act, 2007 — Section 14, 14(1)
Tribunals and Commissions23 Sept 2020Disposed Of
Gaya Bux Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 09 AFT CK 0011
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions22 Sept 2020Allowed
S Ebenezer Solomon J Vs Union Of India And Others
Armed Forces Tribunal · (2020) 09 AFT CK 0008
Tribunals and Commissions21 Sept 2020Allowed
Devendran Ponnu Vs Union Of India And Others
Armed Forces Tribunal · (2020) 09 AFT CK 0010
Tribunals and Commissions21 Sept 2020Allowed
Shahazad Siddiki Vs Union Of India And Others
Armed Forces Tribunal · (2020) 09 AFT CK 0009
Tribunals and Commissions21 Sept 2020Disposed Of
Vijay Pal Singh Narula Vs Union Of India And Others
Armed Forces Tribunal · (2020) 09 AFT CK 0006
Tribunals and Commissions16 Sept 2020Disposed Of
Pradeep Singh Bhadouria Vs Union Of India And Others
Armed Forces Tribunal · (2020) 09 AFT CK 0004
Code Of Criminal Procedure, 1973 — Section 15, 15(6)(e), 389(3)