Tribunals and Commissions09 Sept 2020Dismissed
K.K. Jha Vs Union Of India And Others
Armed Forces Tribunal · (2020) 09 AFT CK 0014
Armed Forces Tribunal Act, 2007 — Section 14, 22(b)
COURT ARCHIVE
Armed Forces Tribunal judgments
963 judgments · page 20 of 49
Tribunals and Commissions09 Sept 2020Dismissed
Shyam Kishore Pandey Vs Union Of India And Others
Armed Forces Tribunal · (2020) 09 AFT CK 0007
Tribunals and Commissions04 Sept 2020Allowed
Ashok Kumar Yadav Vs Union Of India And Others
Armed Forces Tribunal · (2020) 09 AFT CK 0003
Tribunals and Commissions03 Sept 2020Allowed
K.K. Nandwani Vs Union Of India And Others
Armed Forces Tribunal · (2020) 09 AFT CK 0005
Tribunals and Commissions02 Sept 2020Dismissed
Yesudian Sugu Mar P Vs Union Of India And Others
Armed Forces Tribunal · (2020) 09 AFT CK 0002
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions02 Sept 2020Allowed
Narendra Kumar Tiwari Vs Union Of India And Others
Armed Forces Tribunal · (2020) 09 AFT CK 0001
Tribunals and Commissions28 Aug 2020
Hardeep Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 08 AFT CK 0025
Tribunals and Commissions27 Aug 2020Allowed
Rohtash Vs Union Of India And Others
Armed Forces Tribunal · (2020) 08 AFT CK 0024
Armed Forces Tribunal Act, 2007 — Section 14Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 125, 187(1)(r), 266Pension Regulations For The Army, 1961 — Regulation 44, 173, 125
Tribunals and Commissions27 Aug 2020Allowed
Prodyut Kumar Ghosh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 08 AFT CK 0021
Tribunals and Commissions27 Aug 2020Dismissed
Jitender Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 08 AFT CK 0018
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions26 Aug 2020
Shedimbi Satyanarayana Rao Vs Union Of India And Others
Armed Forces Tribunal · (2020) 08 AFT CK 0016
Tribunals and Commissions26 Aug 2020
Union Of India And Others Vs XYZ
Armed Forces Tribunal · (2020) 08 AFT CK 0015
Army Act, 1950 — Section 122, 123
Tribunals and Commissions25 Aug 2020Allowed
Paul Peter Vs Union Of India And Others
Armed Forces Tribunal · (2020) 08 AFT CK 0023
Tribunals and Commissions25 Aug 2020Allowed
Mohanta Kumar Bhat Vs Union Of India And Others
Armed Forces Tribunal · (2020) 08 AFT CK 0022
Tribunals and Commissions24 Aug 2020Dismissed
Sunil Dutta Vs Union Of India And Others
Armed Forces Tribunal · (2020) 08 AFT CK 0017
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions24 Aug 2020Allowed
Arun Kumar Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 08 AFT CK 0013
Tribunals and Commissions24 Aug 2020Allowed
Suresh Hegde Vs Union Of India And Others
Armed Forces Tribunal · (2020) 08 AFT CK 0012
Tribunals and Commissions24 Aug 2020Allowed
SG Raghavendra Rao Vs Union Of India And Others
Armed Forces Tribunal · (2020) 08 AFT CK 0011
Tribunals and Commissions21 Aug 2020Allowed
Raghvendra Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 08 AFT CK 0019
Tribunals and Commissions21 Aug 2020
G.C. Sharma Vs Union Of India And Others
Armed Forces Tribunal · (2020) 08 AFT CK 0010