Tribunals and Commissions07 Jul 2020Disposed Of
Anil Kumar Kudipudi Vs Union Of India And Others
Armed Forces Tribunal · (2020) 07 AFT CK 0004
COURT ARCHIVE
Armed Forces Tribunal judgments
963 judgments · page 22 of 49
Tribunals and Commissions07 Jul 2020Disposed Of
H.S. Bains Vs Union Of India And Others
Armed Forces Tribunal · (2020) 07 AFT CK 0003
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions06 Jul 2020Dismissed
Rajat Mitra And Others Vs Union Of India And Others
Armed Forces Tribunal · (2020) 07 AFT CK 0012
Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
Tribunals and Commissions30 Jun 2020Dismissed
Devendra Kumar Sharma Vs Union Of India And Others
Armed Forces Tribunal · (2020) 06 AFT CK 0014
Tribunals and Commissions30 Jun 2020Dismissed
Dharampal Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 06 AFT CK 0011
Tribunals and Commissions30 Jun 2020Disposed Of
AK Patel And Others Vs Union Of India And Others
Armed Forces Tribunal · (2020) 06 AFT CK 0009
Armed Forces Tribunal Act, 2007 — Section 3(o)(ii)Army Act, 1950 — Section 124Army Rules, 1954 — Rule 22, 23, 24
Tribunals and Commissions30 Jun 2020Dismissed
Mukul Dev Vs Union Of India And Others
Armed Forces Tribunal · (2020) 06 AFT CK 0001
Armed Forces Tribunal Act, 2007 — Section 2(1), 3(o), 21, 31(1), 33Code Of Civil Procedure, 1908 — Section 9, 80Army Act, 1950 — Section 27
Tribunals and Commissions29 Jun 2020Allowed
Ram Lal Singh Jat Vs Union Of India And Others
Armed Forces Tribunal · (2020) 06 AFT CK 0013
Armed Forces Tribunal Act, 2007 — Section 14Army Rules, 1954 — Rule 13(3)(III)(v)
Tribunals and Commissions29 Jun 2020Allowed
Amiya Bhadra Vs Union Of India And Others
Armed Forces Tribunal · (2020) 06 AFT CK 0012
Army Rules, 1954 — Rule 13(3)(III)(v)
Tribunals and Commissions26 Jun 2020Allowed
Yogender Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 06 AFT CK 0010
Armed Forces Tribunal Act, 2007 — Section 14Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 13(3), 125, 187(1)(r), 266
Tribunals and Commissions25 Jun 2020Dismissed
Ashok Kumar Vs Union Of India And Others
Armed Forces Tribunal · (2020) 06 AFT CK 0008
Tribunals and Commissions25 Jun 2020Dismissed
T.C Malhotra Vs Union Of India And Others
Armed Forces Tribunal · (2020) 06 AFT CK 0007
Regulations For The Army, 1987 — Regulation 337
Tribunals and Commissions25 Jun 2020Dismissed
Usha Sharma Vs Union Of India And Others
Armed Forces Tribunal · (2020) 06 AFT CK 0005
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions25 Jun 2020Disposed Of
Satish Kumar Vs Union Of India And Others
Armed Forces Tribunal · (2020) 06 AFT CK 0004
Tribunals and Commissions25 Jun 2020Dismissed
Savitri Devi Vs Union Of India And Others
Armed Forces Tribunal · (2020) 06 AFT CK 0003
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions23 Jun 2020Dismissed
Hare Krushna Hota Vs Union Of India And Others
Armed Forces Tribunal · (2020) 06 AFT CK 0006
Tribunals and Commissions23 Jun 2020Dismissed
Pankaj Naithani And Others Vs Union Of India And Others
Armed Forces Tribunal · (2020) 06 AFT CK 0002
Armed Forces Tribunal Act, 2007 — Section 15Army Act, 1950 — Section 122, 122(1), 122(1)(b)Arms Act, 1959 — Section 25(3)
Tribunals and Commissions20 Mar 2020Dismissed
Gajendra Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0088
Tribunals and Commissions17 Mar 2020Disposed Of
Ravi Shanker Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0087
Tribunals and Commissions17 Mar 2020Disposed Of
Nandkishore Vasant Shouche Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0077