Tribunals and Commissions03 Mar 2022Allowed
Ex Nk (DSC) Kedar Nath Pandey Vs Union of India and Ors
Armed Forces Tribunal · (2022) 03 AFT CK 0010
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)
COURT ARCHIVE
Armed Forces Tribunal judgments
963 judgments · page 4 of 49
Tribunals and Commissions03 Mar 2022Allowed
Ex Nk (DSC) Deep Chand Vs Union of India and Ors
Armed Forces Tribunal · (2022) 03 AFT CK 0009
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)
Tribunals and Commissions03 Mar 2022Allowed
Ex Nk (DSC) Gurdev Singh Vs Union of India and Ors
Armed Forces Tribunal · (2022) 03 AFT CK 0008
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)
Tribunals and Commissions03 Mar 2022Allowed
Ex Nk (DSC) Dalip Singh Vs Union of India and Ors
Armed Forces Tribunal · (2022) 03 AFT CK 0007
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)
Tribunals and Commissions03 Mar 2022Allowed
Nk/DSC Siba Prasad Borah (Retd) Vs Union of India and Ors
Armed Forces Tribunal · (2022) 03 AFT CK 0006
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)
Tribunals and Commissions03 Mar 2022Allowed
JWO Santosh Kumar (Retd) Vs Union Of India & Ors
Armed Forces Tribunal · (2022) 03 AFT CK 0005
Tribunals and Commissions02 Mar 2022Disposed Of
Ex Nk/DSC Partap Singh Vs Union of India and Ors
Armed Forces Tribunal · (2022) 03 AFT CK 0013
Tribunals and Commissions11 Feb 2022Disposed Of
901219 Sgt Rohit Chauhan Vs Union Of India & Ors
Armed Forces Tribunal · (2022) 02 AFT CK 0003
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions09 Feb 2022Disposed Of
Priyanka Datta wife of Lt Col Pushpinder Singh Vs Union Of India & Ors
Armed Forces Tribunal · (2022) 02 AFT CK 0011
Armed Forces Tribunal Act, 2007 — Section 14Army Act, 1950 — Section 90, 90(i)Hindu Marriage Act, 1955 — Section 13
Tribunals and Commissions09 Feb 2022
Ex Sub Shankar Bepari Vs Union Of India & Ors
Armed Forces Tribunal · (2022) 02 AFT CK 0002
Tribunals and Commissions03 Feb 2022Disposed Of
Brig Anurag Khanna (Retd.) Vs Union Of India & Ors
Armed Forces Tribunal · (2022) 02 AFT CK 0001
Constitution Of India, 1950 — Article 226Army Act, 1950 — Section 52(f), 122, 123Army Rules, 1954 — Rule 22
Tribunals and Commissions18 Jan 2022Disposed Of
Brig S.K. Gupta (Retd.) Vs Union Of India & Ors
Armed Forces Tribunal · (2022) 01 AFT CK 0015
Commercial Courts Act, 2015 — Section 12ANegotiable Instruments Act, 1881 — Section 138Arbitration and Conciliation Act, 1996 — Section 23(4), 29A
Tribunals and Commissions10 Jan 2022Disposed Of
Maj (Now Lt Col) Amandeep Raj Vs Union Of India & Ors
Armed Forces Tribunal · (2022) 01 AFT CK 0012
Code of Civil Procedure, 1908 — Section 151Armed Forces Tribunal (Procedure) Rules, 2008 — Rule 25
Tribunals and Commissions07 Jan 2022Disposed Of
Cdr Raja Kanwar Vs Union Of India & Ors
Armed Forces Tribunal · (2022) 01 AFT CK 0013
Code of Civil Procedure, 1908 — Section 151Armed Forces Tribunal (Procedure) Rules, 2008 — Rule 25
Tribunals and Commissions05 Jan 2022
Lt Cdr Pawan Kumar (Retd.) Vs Union Of India & Ors
Armed Forces Tribunal · (2022) 01 AFT CK 0014
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions04 Jan 2022Allowed
Champa Devi Widow of L/Nk/DSC Krishna Bahadur Sonwar Vs Union Of India & Ors
Armed Forces Tribunal · (2022) 01 AFT CK 0011
Armed Forces Tribunal Act, 2007 — Section 2(2), 3(o)(i)
Tribunals and Commissions04 Jan 2022Allowed
Nk/DSC Tek Bahadur Ghatani (Retd) Vs Union Of India & Ors
Armed Forces Tribunal · (2022) 01 AFT CK 0010
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)
Tribunals and Commissions04 Jan 2022Allowed
Ex MWO Muthu Pillai Shanmugam Vs Union Of India & Ors
Armed Forces Tribunal · (2022) 01 AFT CK 0009
Tribunals and Commissions04 Jan 2022Allowed
Ex Nk Abodh Kumar Sah Vs Union Of India & Ors
Armed Forces Tribunal · (2022) 01 AFT CK 0008
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)
Tribunals and Commissions04 Jan 2022Allowed
JWO Uma Shankar Singh Yadava (Retd) Vs Union Of India & Ors
Armed Forces Tribunal · (2022) 01 AFT CK 0007