Tribunals and Commissions02 Jun 2022Allowed
Ex Nk DSC Rishepal Singh Vs Union of India & Ors
Armed Forces Tribunal · (2022) 06 AFT CK 0004
Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)
COURT ARCHIVE
Armed Forces Tribunal judgments
963 judgments · page 2 of 49
Tribunals and Commissions01 Jun 2022Dismissed
Lt Col Ashutosh Singh Vs Union of India & Ors
Armed Forces Tribunal · (2022) 06 AFT CK 0010
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions01 Jun 2022Disposed Of
Col S.K. Singh Vs Union of India & Ors
Armed Forces Tribunal · (2022) 06 AFT CK 0003
Constitution of India, 1950 — Article 19(1)(a)Armed Forces Tribunal Act, 2007 — Section 14Right to Information Act, 2005 — Section 8
Tribunals and Commissions01 Jun 2022Dismissed
Sgt Kuldeep Kumar Vibhuti Vs Union of India & Ors
Armed Forces Tribunal · (2022) 06 AFT CK 0002
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions01 Jun 2022Dismissed
Ex Lt Col Rajan Sawhney Vs Union of India & Ors
Armed Forces Tribunal · (2022) 06 AFT CK 0001
Tribunals and Commissions31 May 2022
Nk Devendra Singh Vs Union of India & Ors
Armed Forces Tribunal · (2022) 05 AFT CK 0020
Tribunals and Commissions25 May 2022Allowed
Ex Maj J S Duggal Vs Union of India & Ors
Armed Forces Tribunal · (2022) 05 AFT CK 0010
Armed Forces Tribunal Act, 2007 — Section 15
Tribunals and Commissions25 May 2022Dismissed
Col GP Singh (Retd) Vs Union of India & Ors
Armed Forces Tribunal · (2022) 05 AFT CK 0009
Tribunals and Commissions18 May 2022Disposed Of
Maj Arti Tiwari Vs Union of India & Ors
Armed Forces Tribunal · (2022) 05 AFT CK 0016
Tribunals and Commissions18 May 2022Disposed Of
Sub Ravindra Kumar Singh (Retd) Vs Union of India & Ors
Armed Forces Tribunal · (2022) 05 AFT CK 0015
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions18 May 2022Dismissed
Arjun Kumar Patel Vs Union of India & Ors
Armed Forces Tribunal · (2022) 05 AFT CK 0014
Tribunals and Commissions18 May 2022Disposed Of
Cpl Prasobh M Vs Union of India & Ors
Armed Forces Tribunal · (2022) 05 AFT CK 0012
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions18 May 2022Dismissed
Sgt Prasenjit Roy Vs Union of India & Ors
Armed Forces Tribunal · (2022) 05 AFT CK 0011
Constitution of India, 1950 — Article 14Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions17 May 2022Allowed
Ex Hay (DSC) Surendar Singh Vs Union of India & Ors
Armed Forces Tribunal · (2022) 05 AFT CK 0013
Armed Forces Tribunal Act, 2007 — Section 14Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)
Tribunals and Commissions11 May 2022Dismissed
Nk (NA) Saurabh Singh Vs Union of India & Ors
Armed Forces Tribunal · (2022) 05 AFT CK 0017
Armed Forces Tribunal Act, 2007 — Section 15Army Act, 1950 — Section 69Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
Tribunals and Commissions06 May 2022Allowed
Ex Nk Vichitra Kumar Vs Union of India & Ors
Armed Forces Tribunal · (2022) 05 AFT CK 0018
Armed Forces Tribunal Act, 2007 — Section 14Army Act, 1950 — Section 3(vi)Army Rules, 1954 — Rule 187(1)(r)
Tribunals and Commissions04 May 2022Dismissed
Birender Singh Vs Union of India & Ors
Armed Forces Tribunal · (2022) 05 AFT CK 0004
Code of Civil Procedure, 1908 — Order 47 Rule 1Armed Forces Tribunal (Procedure) Rules, 2008 — Rule 18
Tribunals and Commissions02 May 2022Disposed Of
Sub (Hony Capt) Rakesh Kumar Rana (Retd) Vs Union of India & Ors
Armed Forces Tribunal · (2022) 05 AFT CK 0023
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions02 May 2022Allowed
Sub (Hony Capt) Lekhanath Sedai (Retd) Vs Union of India & Ors
Armed Forces Tribunal · (2022) 05 AFT CK 0022
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions02 May 2022Allowed
Sub V. Subramanian (Retd) Vs Union of India & Ors
Armed Forces Tribunal · (2022) 05 AFT CK 0021
Armed Forces Tribunal Act, 2007 — Section 14