High Courts08 Oct 2026
Smt. Krishna Lekhwani Vs Kailash Chand Godwani & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1305
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12,29,635 judgments in All Courts · page 248 of 61,482
High Courts08 Oct 2026Dismissed
Santosh Kumar Gupta & Ors. Vs Dwarika Prasad Gupta & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1307
High Courts08 Oct 2026Dismissed
Khikram Vs Vijay Kumar & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1309
Constitution of India-Article 227CPC-Order 7 Rule 11, 14 Rule 2, Section 2(2), 96, 144
High Courts08 Oct 2026Dismissed
2050 Health Care Raipur (A Unit Of Ingenuity And Innovation Globel Eduhealth Pvt. Ltd.) Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1318
High Courts08 Oct 2026Partly Allowed
Applied Communications And Controls Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1319
High Courts08 Oct 2026Disposed Of
Sanjay Tiwari Vs The State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1342
High Courts08 Oct 2026Disposed Of
Y.G. Nandeshwar Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1343
High Courts08 Oct 2026Allowed
Bhupendra Kuldeep Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1364
Chhattisgarh Universities Services Rules, 1983-Rule 22
High Courts08 Oct 2026Dismissed
Khagesh Modi Jaiswal Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1380
Constitution of India-Article 226
High Courts08 Oct 2026Disposed Of
Sunil Kumar Pure Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1382
High Courts08 Oct 2026Dismissed
Shriram General Insurance Company Limited Vs Santoshi Nirmalkar & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1383
High Courts08 Oct 2026Dismissed
चोवाराम साहू Vs टुमेश्वर कुमार & Anr.
Chhattisgarh High Court · (2026) 10 CHH CK 1385
High Courts08 Oct 2026Disposed Of
Smt. Tara Bai Mohbe Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1387
High Courts08 Oct 2026Disposed Of
Rajkumar Tamboli Vs The State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1388
High Courts08 Oct 2026Disposed Of
Rajkumar Sinha & Anr. Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1389
Chhattisgarh Work-Charged/Contingency Paid Employees Leave Rules, 1977
High Courts08 Oct 2026Disposed Of
Kailash Kumar Kannoje Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1390
High Courts08 Oct 2026Disposed Of
Narendra Thakur Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1391
High Courts08 Oct 2026Disposed Of
Vinod Kumar Markam Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1392
High Courts08 Oct 2026Disposed Of
Ajay Kumar Painkra Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1393
Tribunals and Commissions08 Oct 2026
Jai Kishan Saini Vs Municipal Corporation of Delhi & Anr.
Central Administrative Tribunal · (2026) 10 CAT CK 1031