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12,29,635 judgments in All Courts · page 250 of 61,482

High Courts08 Oct 2026Dismissed

Rajesh Kumar Swarnkar Vs Girja Swarnkar

Jharkhand High Court · (2026) 10 JH CK 0527

Family Courts Act, 1984-Section 7, 7(1), 19, 19(1)Hindu Marriage Act, 1955-Section 9, 13, 13(1)(i-a), 13(1)(i-b), 13(1)(ia)(ib)Cr.P.C-Section 125, 125(4)
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High Courts08 Oct 2026Disposed Of

Pinky Devi Vs State Of Jharkhand & Ors.

Jharkhand High Court · (2026) 10 JH CK 0520

Constitution of India-Article 226B.N.S.S., 2023-Section 115(2), 126(2), 85, 86(A), 86(B), 79, 91, 88, 127(3), 316(2), 303(2), 3(5), 303, 305, 84, 140, 117(1), 117(2), 61(2)Witch Craft Act-Section 4
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High Courts08 Oct 2026Disposed Of

Rajni Shukla Vs Shashi Kant Shukla

Jharkhand High Court · (2026) 10 JH CK 0516

Family Court Act, 1984-Section 19(1)Hindu Marriage Act, 1955-Section 9, 13(1), 24, 25, Sub-section (1) of Section 25, Sub-section (2) of Section 25, Sub-section (3) of Section 25IPC-Section 498A
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High Courts08 Oct 2026Allowed

Sundram Thakur & Anr. Vs State Of Himachal Pradesh & Ors.

High Court Of Himachal Pradesh · (2026) 10 SHI CK 0490

Himachal Pradesh Co-Operative Societies Act, 1968-Sections 34, 35, 35(1)(a), 35(1)(a)(ii), 42 to 52, 48, 48(d), 48(e), 53Indian Trust Act-Section 20(a)Karnataka Co-operative Societies Act, 1959-Sections 29, 29(1), 29(1)(a), 29(1)(b), 29(1)(c), 29(1)(d), 40, 41, 42, 43, 44, 53, 54, 59, 121
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