JUDGMENT DATABASE

Search 12,29,635 Indian judgments.

12,29,635 judgments in All Courts · page 251 of 61,482

High Courts08 Oct 2026Dismissed

State Of Gujarat Vs Babu Bhima Dodiya & Ors.

Gujarat High Court · 2026 INSC 67

Code of Criminal Procedure, 1973-Section 235(1), 378 (1), (3), 209Indian Penal Code-Sections 394, 397, 506(2), 452, 457, 395Bombay Police Act-Section 135(1)

High Courts08 Oct 2026Partly Allowed

Piyushkumar Jentilal Pethani Vs Dipakbhai Dhirajlal Makwana & Ors.

Gujarat High Court · (2026) 10 GUJ CK 0665

Motor Vehicles Act, 1988-Section 173

High Courts08 Oct 2026

Dr Sitanshi Sharma Vs Dr Achintya Sharma

Delhi High Court · (2026) 10 DEL CK 0666

Family Courts Act, 1984-Section 19Code of Civil Procedure, 1908-Order VII Rule 11Hindu Marriage Rules, 1979-Rule 7

High Courts08 Oct 2026Disposed Of

Abu Usman Vs The State Of NCT Of Delhi

Delhi High Court · (2026) 10 DEL CK 0655

Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 483, 528Indian Penal Code, 1860-Sections 302/34/120BConstitution of India-Article 21

High Courts08 Oct 2026Disposed Of

Harjinder Singh Alias Harry Arora Vs State Govt. Of NCT Of Delhi & Anr.

Delhi High Court · (2026) 10 DEL CK 0654

Constitution of India-Article 226Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Bharatiya Nyaya Sanhita-Section 69

High Courts08 Oct 2026

Harsh Agrahari Vs State NCT Of Delhi

Delhi High Court · (2026) 10 DEL CK 0652

Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20

High Courts08 Oct 2026

Yogesh Taneja (Since Deceased Through LRs) Vs Vijay Taneja (Since Deceased Through LRs)

Delhi High Court · (2026) 10 DEL CK 0570

Delhi High Court (Original Side) Rules, 2018-Rule 4 of Chapter VII, 5, 15, 16Code of Civil Procedure, 1908-Order VIII Rule 1, VIII Rule 9, VIII Rule 10, Section 129, 100ACode of Civil Procedure (Amendment) Act, 2002

High Courts08 Oct 2026Dismissed

Meenakshi Batra Vs Vijay Kumar Batra

Delhi High Court · (2026) 10 DEL CK 0564

Family Courts Act, 1984-Section 19Hindu Marriage Act, 1955-Section 24, 13(1)(ia)Indian Penal Code, 1860-Section 489-A

High Courts08 Oct 2026Disposed Of

Ravneet Kaur Sachdeva Vs Rishipreet Singh Sachdeva

Delhi High Court · (2026) 10 DEL CK 0563

Family Courts Act, 1984-Section 19Guardians and Wards Act, 1890-Section 7, 10, 25, 12, 17(3)Code of Civil Procedure, 1908-Section 151

High Courts08 Oct 2026Disposed Of

Atlanta Infra Assets Ltd. Vs National Highways Authority Of India & Anr.

Delhi High Court · (2026) 10 DEL CK 0676

Arbitration and Conciliation Act, 1996-Section 17, 9, 12(2)

High Courts08 Oct 2026Dismissed

Tangnu Romai Power Generation Private Limited Vs Saiurja Hydel Projects Private Limited

Delhi High Court · (2026) 10 DEL CK 0588

High Courts08 Oct 2026Dismissed

Promac Engineering Industries Limited Vs Cement Corporation Of India Limited

Delhi High Court · (2026) 10 DEL CK 0585

High Courts08 Oct 2026Allowed

M/S Rudranee Infra-Manisha Construction (JV) Vs National Highways Authority Of India

Delhi High Court · (2026) 10 DEL CK 0584

Arbitration and Conciliation Act, 1996-Section 29A(3), 29A(4), 29A(5)

High Courts08 Oct 2026Disposed Of

M/S Sikka Associates Vs Airports Authority Of India

Delhi High Court · (2026) 10 DEL CK 0583

Arbitration and Conciliation Act, 1996-Sections 11(5), 11(6), 11, 12(2)

High Courts08 Oct 2026Disposed Of

Shishir Chand Vs Jai Anant Dehadrai & Anr.

Delhi High Court · (2026) 10 DEL CK 0582

IPC-Section 304Cr.P.C.-Section 340, 200Bharatiya Sakshya Adhiniyam, 2023-Sections 6, 7, 9 and 12

High Courts08 Oct 2026Dismissed

S.P. Singla Construction Pvt. Ltd. Vs BBR (India) Pvt. Ltd.

Delhi High Court · (2026) 10 DEL CK 0581

High Courts08 Oct 2026Dismissed

Rajinder Singh @ Babloo Vs State

Delhi High Court · (2026) 10 DEL CK 0685

Criminal Procedure Code, 1973-Section 207, 313, 374, 428Prevention of Corruption Act, 1988-Section 8Indian Penal Code, 1860-Section 120B

High Courts08 Oct 2026Dismissed

Rajesh Kumar Vs State (NCT Of Delhi)

Delhi High Court · (2026) 10 DEL CK 0686

Indian Penal Code, 1860-Section 376Code of Criminal Procedure, 1973-Section 207, 313, 164, 428

High Courts08 Oct 2026Dismissed

M/s Balaji Construction Vs State Of U.P. & Ors.

Allahabad High Court · 2026 INSC 1025

Constitution of India-Article 14, 226, 12

High Courts08 Oct 2026Dismissed

Ravi Kumar Bhaskar Vs High Court Of Delhi & Anr.

Delhi High Court · (2026) 10 DEL CK 2340

Indian Succession Act, 1925-Section 59