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Search 12,29,635 Indian judgments.

12,29,635 judgments in All Courts · page 253 of 61,482

High Courts08 Oct 2026

Mudiya Govindu Naik & Ors. Vs The State Of Andhra Pradesh

Andhra Pradesh High Court · (2026) 10 AP CK 0762

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 480, 482, 483Bharatiya Nyaya Sanhitha, 2023-Section 108 read with Section 3(5)

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High Courts08 Oct 2026

Smt. Nakka Bhagyamma & Ors. Vs B Nisar Ahmed

Andhra Pradesh High Court · (2026) 10 AP CK 0764

Code of Civil Procedure, 1908-Section 96, Order XLI Rule 1, 151Indian Evidence Act, 1872-Section 90-A, 65-BSpecific Relief Act, 1963-Section 16(c), 20

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High Courts08 Oct 2026Disposed Of

P Purushottam Vs The State Of Andhra Pradesh

Andhra Pradesh High Court · (2026) 10 AP CK 0765

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 35, 35(1)(b), 35(1)(b)(i), 35(1)(b)(ii), 35(3), 35(6)Bharatiya Nyaya Sanhita, 2023-Section 79, 201, 238, 351(3), 351(4), 336(3), 340(2), 61(2)Code of Criminal Procedure, 1973-Section 41, 41-A, 41(1)(b)(ii)

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High Courts08 Oct 2026

D. Pulla Rao Vs The Government Of Andhra Pradesh & Ors.

Andhra Pradesh High Court · (2026) 10 AP CK 0767

A. P. Minor Mineral Concession Rules, 1966

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High Courts08 Oct 2026

Raghupatruni Kanaka Lakshmi Prasad Vs The State Of Andhra Pradesh & Anr.

Andhra Pradesh High Court · (2026) 10 AP CK 0768

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Indian Penal Code, 1860-Sections 420, 403, 409, 120-B, 406, 405, 415Prevention of Corruption Act, 1988-Section 13(2)

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High Courts08 Oct 2026

Chinthalapati Venkata Satyanarayana Raju & Ors. Vs The State Of Andhra Pradesh & Ors.

Andhra Pradesh High Court · (2026) 10 AP CK 0777

Constitution of India-Article 226Andhra Pradesh Panchayat Raj Act-Section 45, 53CPC-Section 151

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High Courts08 Oct 2026

Rashtriya Ispat Nigam Limited Vs Valency International Trading Pvt Ltd & Anr.

Andhra Pradesh High Court · (2026) 10 AP CK 0778

CPC-Section 151Commercial Courts Act-Section 13Arbitration and Conciliation Act, 1996-Part I, Section 5, 24, 28(2), 28(3), 34, 34(2), 34(2)(b)(ii), 34(2A), 34(3), 37

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High Courts08 Oct 2026Disposed Of

T Muneeswara Reddy Vs The State Of Andhra Pradesh & Ors.

Andhra Pradesh High Court · (2026) 10 AP CK 0786

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High Courts08 Oct 2026

Dr. P Lokeswara Reddy Vs State Of Andhra Pradesh & Ors.

Andhra Pradesh High Court · (2026) 10 AP CK 0789

Constitution of India-Article 226

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High Courts08 Oct 2026Dismissed

Hridai Nath & Ors. Vs State Of U.P.

Allahabad High Court · (2026) 10 AHC CK 0802

Indian Penal Code (IPC)-Section 460, 34, 395, 397Cr.P.C.-Section 313

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High Courts08 Oct 2026Partly Allowed

Satya Prakash @ Satte Pandit Vs State Of U.P.

Allahabad High Court · 2025 INSC 608

IPC-Section 307, 407, 420Cr.P.C.-Section 313

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High Courts08 Oct 2026Allowed

Gaurav Jain & Ors. Vs State Of U.P. & Ors.

Allahabad High Court · 2024 INSC 953

Constitution of India-Article 226, 227Bharatiya Nyaya Sanhita, 2023-Section 115(1), 115(2), 352, 85, 86Dowry Prohibition Act, 1961-Section 2, 3, 4

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High Courts08 Oct 2026Dismissed

Jay Pratap Singh Chauhan Vs Cbi Thru. Superintendent Of Police And Head Of Branch Lko. & Anr.

Allahabad High Court · (2026) 10 AHC CK 0814

Bharatiya Nagarik Suraksha Sanhita-Section 528, 180Prevention of Corruption Act, 1988-Section 7, 19(1), 19(1)(c), 19(2), 19(3), 19(3)(c), 6(2)BNS-Section 61(2)

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High Courts08 Oct 2026Partly Allowed

Mahesh Chandra & Ors. Vs State Of U.P.

Allahabad High Court · (2026) 10 AHC CK 0815

IPC-Sections 147, 149, 300, 302, 304, 304 Part II, 308, 323Cr.P.C.-Sections 161, 313

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High Courts08 Oct 2026Disposed Of

Vinod Kumar Khurana Vs University Of Delhi & Ors.

Delhi High Court · (2026) 10 DEL CK 0820

Constitution of India-Article 226, 14 and 300AIndian Contract Act, 1872-Section 23Delhi University Act, 1922

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High Courts08 Oct 2026Dismissed

M/S Raj Hans Towers Private Limited Vs State Of U.P. & Ors.

Allahabad High Court · 2025 INSC 1140

Constitution of India-Article 226Uttar Pradesh Urban Planning and Development Act, 1973-Section 41(3)Code of Civil Procedure-Order XXIII Rule 1 to 4

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High Courts08 Oct 2026Allowed

Anuradha Vs State Of U.P. & Anr.

Allahabad High Court · (2026) 10 AHC CK 0832

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High Courts08 Oct 2026Disposed Of

Parella Venkata Naga Anjali Alias Pusukuri Venkata Naga Anjali Vs The State Of Andhra Pradesh

Andhra Pradesh High Court · (2026) 10 AP CK 0880

Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 482, 35, 35(1)(b), 35(1)(b)(i), 35(1)(b)(ii), 35(3), 35(6)Bharatiya Nyaya Sanhita, 2023-Section 318(4)Code of Criminal Procedure, 1973-Sections 41, 41(1)(b)(ii), 41-A, 41(A)

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High Courts08 Oct 2026Dismissed

M/s Meena Steels Limited Vs Punjab National Bank

Delhi High Court · (2026) 10 DEL CK 0871

Code of Civil Procedure, 1908-Order XLVII Rule 1, Section 114Companies Act, 2013-Section 125, 125(2)(h)

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High Courts08 Oct 2026Dismissed

M/S NKG Infrastructure Ltd & Anr. Vs M/S Navair International Pvt. Ltd

Delhi High Court · (2026) 10 DEL CK 0866

Negotiable Instruments Act-Section 138

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