High Courts08 Oct 2026Allowed
MMTC Ltd. Vs M/S. Pinkto Chemicals & Ors.
Calcutta High Court · (2026) 10 CAL CK 4727
Code of Civil Procedure-Order IX Rule IXLimitation Act, 1963-Section 5
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 255 of 61,482
High Courts08 Oct 2026Disposed Of
Andrina Ghosh Vs Rita Ghosh & Anr.
Calcutta High Court · (2026) 10 CAL CK 4719
Indian Succession Act, 1925-Section 63
High Courts08 Oct 2026Dismissed
M/s. Sri Annapurna Cotton Mills & Industries Ltd. Vs The State Of West Bengal & Ors.
Calcutta High Court · (2026) 10 CAL CK 4718
Industrial Disputes Act, 1947-Section 33C(2), 10(1B)(d)
High Courts08 Oct 2026Allowed
Mahindra And Mahindra Limited Vs Ganesh Krishnarao Paunikar & Ors.
Bombay High Court · (2026) 10 BOM CK 4714
Companies Act, 1956Model Standing Orders-Section 4(C), clause 2(g)(viii), 4-B, 4-C, 4-D and 4-EBombay Industrial Act 1946
High Courts08 Oct 2026Disposed Of
Smt. Kalpana Wd/o Renukadas Rajurkar & Anr. Vs Shri Shiv S/o Harikisan Agrawal
Bombay High Court · (2026) 10 BOM CK 4711
Maharashtra Rent Control Act, 1999-Section 16(1)(g), 16(1)(n), 16(2), 30Madhya Pradesh Accommodation Control Act-Section 12(1)(f)Landlord and Tenant Act 1927-Section 31(g)
High Courts08 Oct 2026Allowed
Motilal Vs The State Of Maharashtra
Bombay High Court · (2026) 10 BOM CK 2413
Prevention of Corruption Act, 1988-Section 7, 13(1)(d), 13(2), 13(1)(d)(i) and (ii), 19
High Courts08 Oct 2026Dismissed
Kumar Dnyandev Kamble Vs State Of Maharashtra & Ors.
Bombay High Court · (2026) 10 BOM CK 2412
Constitution of India-Article 226Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995-Section 2 (r), 2(s)Rights of Persons with Disabilities Act, 2016
High Courts08 Oct 2026Dismissed
Deepak Nandkishore Varma Vs The State Of Maharashtra & Anr.
Bombay High Court · (2026) 10 BOM CK 2410
Maharashtra Prisons and Correctional Services Act, 2025-Section 32, Clause 6 of Section 32Prisons Act, 1894BNSS
High Courts08 Oct 2026Allowed
M/s. Royal Potteries Ceramic Industries Vs The State Of Maharashtra Revenue And Forest Department & Ors.
Bombay High Court · (2026) 10 BOM CK 2409
Mines and Minerals (Development and Regulation) Act, 1957-Section 8(2)Maharashtra Land Revenue Code, 1966-Section 257Indian Forest Act-Section 17
High Courts08 Oct 2026Allowed
Shaikh Ayuniddin Vs The State Of Maharashtra
Bombay High Court · (2026) 10 BOM CK 2407
Narcotic Drugs and Psychotropic Substances Act-Section 8(b), 18(a), 42, 42(1), 42(2), 50, 52-A(c)Act 9 of 2001
High Courts08 Oct 2026Allowed
Bhikubai Kondiba Gadhwe (Gaikwad) & Ors. Vs The Hon'ble Minister (Revenue & Ors.
Bombay High Court · (2026) 10 BOM CK 2406
Maharashtra Land Revenue Code, 1966-Section 257Maharashtra Prevention of Fragmentation and Consolidation of Holdings Act, 1947-Section 35
High Courts08 Oct 2026Dismissed
Shaikh Amjad Ahmed Vs The State Of Telangana & Ors.
Bombay High Court · (2026) 10 BOM CK 2405
Constitution of India-Article 226, 226(2), 226(1)Bharatiya Nyaya Sanhita, 2023-Section 140(3), 331(4), 3(5)Bharatiya Nagarik Suraksha Sanhita, 2023-Chapter V
High Courts08 Oct 2026
United India Insurance Co. Ltd. Vs Mr. Waghji & Ors.
Bombay High Court · (2026) 10 BOM CK 2404
Workmen's Compensation Act, 1923-Section 4-A(3)(a)
High Courts08 Oct 2026Allowed
Sudhakar Hari Kotkar Vs The State Of Maharashtra
Bombay High Court · (2026) 10 BOM CK 2402
Prevention of Corruption Act, 1988-Section 7, 13(1)(d), 13(2), 20, 19, 13
High Courts08 Oct 2026Disposed Of
Mrs. Urmila Singh & Anr. Vs CESC Limited & Ors.
Calcutta High Court · (2026) 10 CAL CK 0381
Constitution of India-Article 12, 21Electricity Act, 2003-Section 43Kolkata Municipal Corporation Act, 1980-Section 400(1)
High Courts08 Oct 2026Disposed Of
ICHOR Biologics Private Limited Vs The State Of West Bengal & Ors.
Calcutta High Court · (2026) 10 CAL CK 0379
Drugs Rules, 1945-Rule 2(b), 21(b), 22, 68A, 68A(4), 79, 81, 122F, 122F(1), 122F(5), 122F(6), 122H, 122-IDrugs and Cosmetics (9th Amendment) Rules, 1992
High Courts08 Oct 2026
Sahanaj Begum & Ors. Vs Md. Sajid & Ors.
Calcutta High Court · (2026) 10 CAL CK 0377
Code of Civil Procedure, 1908-Section 151Specific Relief Act, 1963-Section 34Registration of Births and Deaths Act, 1969-Section 13
High Courts08 Oct 2026Dismissed
Bijoy Kumar Moni Vs The State Of West Bengal & Ors.
Calcutta High Court · (2026) 10 CAL CK 0376
Constitution of India-Article 226West Bengal Municipal Employees' (Recruitment) Rules, 2005
High Courts08 Oct 2026Allowed
Hindustan Cables Company Limited Vs Union Of India & Ors.
Calcutta High Court · (2026) 10 CAL CK 0375
Industrial Disputes Act, 1947-Section 33-C(2)
High Courts08 Oct 2026Dismissed
GOODS OF BINA
Calcutta High Court · (2026) 10 CAL CK 0374
Indian Evidence Act, 1872-Section 79BSA, 2023-Section 78