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12,29,635 judgments in All Courts · page 257 of 61,482

Tribunals and Commissions07 Oct 2026

Smt. Chanda Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 10 CAT CK 3715

Administrative Tribunal Act, 1985-Section 19Railway Services (Pension) Rules, 1993-Rule 65, 65(2)Railway Services (Pension) Rules, 2026-Rule 41, 44
Tribunals and Commissions07 Oct 2026Dismissed

Priya Ranjan Kumar Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 10 CAT CK 3712

Administrative Tribunals Act, 1985-Section 19Indian Railway Establishment CodeRailway Servants (Discipline & Appeal) Rules, 1968