High Courts07 Oct 2026Dismissed
Tara Chand & Anr. Vs Bhagata Alias Bhagat Ram
Jammu And Kashmir High Court · (2026) 10 J&K CK 1440
Code of Civil Procedure, 1908-Order VII Rule 3, Section 9
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12,29,635 judgments in All Courts · page 259 of 61,482
High Courts07 Oct 2026Allowed
Deepanshu Bansal Vs Poonam Bhatt & Anr.
Uttarakhand High Court · (2026) 10 UK CK 1065
Code of Civil Procedure, 1908-Order 39 Rules 1 and 2, Section 151Trade Marks Act, 1999-Sections 134 and 135, 27(2) and 29, 23, 8, 10, 29(3), 29(6), 29(9)
Tribunals and Commissions07 Oct 2026Disposed Of
Dr. Goli Nagasaina Rao Vs State Bank Of India & Anr.
National Company Law Appellate Tribunal · (2026) 10 NCLAT CK 1079
IBBI (Liquidation Process) Regulations, 2016-Regulation 2B, 2B(1), 2B(2)IBBI (CIRP) Regulations-Regulation 39BACompanies Act, 2013-Section 230
Tribunals and Commissions07 Oct 2026Disposed Of
Sri Manish Kapoor Vs Mr. Surender Devasani & Anr.
National Company Law Appellate Tribunal · (2026) 10 NCLAT CK 1080
Tribunals and Commissions07 Oct 2026Disposed Of
Sudarshan Infra Projects Private Limited Vs P.N. Mallikarjuna Rao
National Company Law Appellate Tribunal · (2026) 10 NCLAT CK 1081
NCLT Rules
High Courts07 Oct 2026Allowed
Vivekanand Jha Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1092
Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989-Section 14-A(2), 3(2)(v)Bharatiya Nyaya Sanhita, 2023-Section 79, 296BNSS-Section 483, 482
High Courts07 Oct 2026Disposed Of
Sumitra Rajhansa & Ors. Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1107
High Courts07 Oct 2026Disposed Of
Rameshwar Yadav & Ors. Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1109
High Courts07 Oct 2026Dismissed
Narayan Prasad Sahu Vs Mithlesh Kumar Sen
Chhattisgarh High Court · (2026) 10 CHH CK 1110
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure-Section 91, 313, 397(2)Negotiable Instruments Act, 1881-Section 138
High Courts07 Oct 2026
Juvenile In Conflict With Law Nil Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1115
Juvenile Justice (Care and Protection of Children) Act, 2015-Section 102Bharatiya Nyaya Sanhita, 2023-Section 309(4), 306(4), 309(6), 311, 115(2), 118(1), 296, 351(2), 3(5)Arms Act, 1959-Sections 25, 27
High Courts07 Oct 2026Dismissed
Dhananjay Dehare & Ors. Vs Jayanti Dehare & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1116
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 438, 442Protection of Women from Domestic Violence Act, 2005-Section 12Cr.P.C.-Section 125
High Courts07 Oct 2026
XYZ Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1118
Juvenile Justice (Care and Protection of Children) Act, 2015-Section 102Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20(b)
High Courts07 Oct 2026Dismissed
Smt. Anjana Jangde Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1120
High Courts07 Oct 2026Dismissed
Dr. Sharad Chandra Agrawal Vs Manoj Kumar Sahu & Anr.
Chhattisgarh High Court · (2026) 10 CHH CK 1122
High Courts07 Oct 2026Dismissed
Manager, The New India Insurance Company Ltd Vs Kamta Singh Gaud & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1124
Motor Vehicles Act, 1988-Section 173
High Courts07 Oct 2026Partly Allowed
Durvasa Pandey & Anr. Vs Umesh Thakur & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1130
Motor Vehicles Act, 1988-Section 173
High Courts07 Oct 2026Partly Allowed
Smt. Dulari Vs Khelawan Kumar Yadav & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1131
Motor Vehicles Act, 1988-Section 173
High Courts07 Oct 2026Partly Allowed
Smt. Annu Bai & Ors. Vs Harish & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1141
Motor Vehicles Act, 1988-Section 173
High Courts07 Oct 2026Partly Allowed
National Insurance Company Limited Vs Smt. Shakuntala Joshi & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1142
Motor Vehicles Act, 1988-Section 166, 173
High Courts07 Oct 2026Dismissed
Cholamandlam MS General Insurance Company Ltd. Vs Smt. Rukhmani & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1145
Motor Vehicles Act, 1988-Section 173, 166