High Courts07 Oct 2026Dismissed
Anjali Sinha Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1153
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High Courts07 Oct 2026Disposed Of
Central Board Of Trustees, EPF Vs Nagar Palika Parishad Bhatapara & Anr.
Chhattisgarh High Court · (2026) 10 CHH CK 1155
Employees' Provident Funds and Miscellaneous Provisions Act, 1952
High Courts07 Oct 2026
Vinayak Thakur Vs The State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1160
BNSS, 2023-Section 483, 84, 351POCSO Act-Section 137(2), 64(2)(i)(m), 6Bharatiya Nyaya Sanhita-Section 269, 209
High Courts07 Oct 2026Dismissed
Rampratap Yadav Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1165
High Courts07 Oct 2026
Naresh Tandi Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1167
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Chhattisgarh Gambling (Prohibition) Act, 2022-Section 6Arms Act-Sections 25 and 27
High Courts07 Oct 2026Dismissed
Jagatnath Sahu @ Bangad Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1172
High Courts07 Oct 2026Dismissed
Pawan Sahu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1182
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Section 332(a), 351(2), 65(2)POCSO Act-Section 5(ठ) (ड), 6
High Courts07 Oct 2026Dismissed
Juber Khan Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1186
BNSS, 2023-Section 483BNS-Sections 333, 74 and 305POCSO Act-Section 10
High Courts07 Oct 2026Dismissed
Giteshwar Dwivedi Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1190
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Sections 137(2), 64(2)(ड), 115(2), 351(2), 49POCSO-Sections 4, 6
High Courts07 Oct 2026
Ashok Baghel Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1198
BNSS, 2023-Section 483, 84, 351Bharatiya Nyaya Sanhita-Section 64(1), 64(2)(m), 65(1), 269, 209POCSO-Section 4, 6
High Courts07 Oct 2026Allowed
Rajesh Soni @ Raju Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1200
BNS-Section 308(5), 296, 351(3), 317(4), 3(5)BNSS, 2023-Section 43(5)
High Courts07 Oct 2026
Suraj @ Bhuruwa Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1203
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 483, 84, 351Bharatiya Nyaya Sanhita, 2023-Section 296, 115(2), 351(3), 109(1), 118(2), 331(5), 191(2), 117(2), 269, 209
High Courts07 Oct 2026
Kumodini Chouhan Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1207
BNSS, 2023-Section 483Chhattisgarh Excise Act-Section 34(2)
High Courts07 Oct 2026Allowed
Manish Gupta Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1208
BNSS, 2023-Section 483Chhattisgarh Excise Act-Section 20(B)BNS-Section 125(4), 281
High Courts07 Oct 2026Allowed
Rakesh Nishad Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1210
BNSS, 2023-Section 483, 84, 351Bharatiya Nyaya Sanhita-Section 296, 351(3), 115(2), 118(1), 269, 209
High Courts07 Oct 2026Allowed
Kesh Kumar & Anr. Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1222
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Sections 296, 115(2), 351(3), 118(2) and 3(5)
High Courts07 Oct 2026
Kush Kumar Gupta Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1223
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483IPC-Sections 420, 467, 468, 471, 34 and 120-B
High Courts07 Oct 2026Allowed
Avinash Chauhan Alias Mithun Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1224
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 303(2)Arms Act-Sections 25, 27
High Courts07 Oct 2026
Akash Kumar Sahu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1225
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyay Sanhita, 2023-Sections 3(5), 318(4), 336(3), 338, 340(2), 341(2), 341(3)
High Courts07 Oct 2026
Ram Kumar Kujur Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1226
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 20(B), 29, 37