Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483C.G. Excise Act-Sections 34(2), 36, 49(A), 59(A)BNS-Sections 336(4), 336(3), 340(2), 61(2), 275, 115(2)

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High Courts07 Oct 2026

Atul Soni Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1259

BNSS, 2023-Section 483Chhattisgarh Excise Act-Section 34(2)

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High Courts07 Oct 2026Dismissed

Avesh Dhankar Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1260

Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Excise Act-Section 34(2)

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High Courts07 Oct 2026Dismissed

Ravikant Sahu Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1261

Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Sections 317(2), 317(4), 317(5), 318(4), 111(2), 111(2)(b), 3(5)IT Act-Section 66D

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High Courts07 Oct 2026

Sanjay Banjare Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1262

Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483C.G. Excise Act-Section 34(2)

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High Courts07 Oct 2026Dismissed

Arvind Kumar Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1271

Bhartiya Nagrik Suraksha Sanhita, 2023-Section 482BNS-Sections 317(4), 318(4), 61(2), 3(5)

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High Courts07 Oct 2026Allowed

Suresh Chandra Soni Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1273

Bhartiya Nagrik Suraksha Sanhita, 2023-Section 482IPC-Section 120 B, 409, 467, 468, 471Prevention of Corruption Act, 1988-Sections 13(1)(c), 13(2)

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High Courts07 Oct 2026Allowed

Asfaq Ansari Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1274

Bhartiya Nagrik Suraksha Sanhita, 2023-Section 482Chhattisgarh Agricultural Cattle Preservation Act, 2004-Sections 4, 6 & 10

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High Courts07 Oct 2026

Purushottam Purohit Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1275

Bhartiya Nagrik Suraksha Sanhita, 2023-Section 482BNS-Section 108, 3(5)

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High Courts07 Oct 2026Dismissed

Uday Chakradhari Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1285

Bhartiya Nagrik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Sections 109, 3(5)Indian Penal Code-Sections 147, 148, 149, 294, 307, 427, 506

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High Courts07 Oct 2026Allowed