High Courts08 Oct 2026Allowed
Anand Sen @ Bhulau Vs The State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1239
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Bhartiya Nyaya Sanhita, 2023-Sections 309(6), 331(2), 317(2), 3(5)
JUDGMENT DATABASE
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12,29,635 judgments in All Courts · page 247 of 61,482
High Courts08 Oct 2026Allowed
Rameshwar Dahariya Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1240
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Section 75, 351(3)
High Courts08 Oct 2026
Bhavesh Bhai Nayi @ Bhavesh Mohan Bhai Umat Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1241
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20(b)
High Courts08 Oct 2026Allowed
Dronacharya Dhruv Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1242
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483C.G. Excise Act-Section 34(2)
High Courts08 Oct 2026Dismissed
Manjit Purale Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1243
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 305(A), 331(4)
High Courts08 Oct 2026
Ajay Kumar Sahu & Anr. Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1244
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Bhartiya Nyaya Sanhita, 2023-Sections 303(2), 112(2), 3(5)
High Courts08 Oct 2026Allowed
Vishal Singh Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1246
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483C.G. Excise Act-Sections 34(1)(A)(B), 34(2), 59(A)
High Courts08 Oct 2026
Suresh Verma Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1263
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Chhattisgarh Excise Act-Section 34(2)
High Courts08 Oct 2026Dismissed
Ritesh Ganesh Barhate Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1264
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 318(4), 3(5)Information Technology Act, 2000-Section 66(D)
High Courts08 Oct 2026Dismissed
Aman Kumar Singh Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1265
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 250Bharatiya Nyaya Sanhita, 2023-Section 318(4), 111, 111(4)Information Technology Act-Section 66(D)
High Courts08 Oct 2026Allowed
Vinod Singh Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1266
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483C.G. Excise Act-Section 34(2)
High Courts08 Oct 2026Dismissed
Sikandar Pardhi Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1267
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Chhattisgarh Excise Act-Section 34(2)IPC
High Courts08 Oct 2026
Abhimanyu Kumar Rajak Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1268
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 483, 84, 351Bharatiya Nyaya Sanhita-Sections 318(4), 338, 336(3), 340(2), 61(2), 111, 3(5), 269, 209Indian Forest Act-Sections 41(1), 41(2)(b)(d), 52(1)
High Courts08 Oct 2026Allowed
Himanshu Rathi Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1269
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 483, 84, 351Bharatiya Nyaya Sanhita-Section 109(1), 3(5), 189, 190, 351, 126, 127, 318(4), 305(e), 269, 209Arms Act-Section 25
High Courts08 Oct 2026Allowed
Bhishma Kumar Yadav Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1270
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 84, 351Bharatiya Nyaya Sanhita, 2023-Sections 110, 125(a), 105, 269, 209Motor Vehicles Act-Section 185
High Courts08 Oct 2026Dismissed
Milan Barik & Anr. Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1286
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 482Chhattisgarh Excise Act, 1915-Section 34(2), 59(A)(i)
High Courts08 Oct 2026Allowed
Bhojraj Yadav Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1287
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 482Chhattisgarh Agriculture Cattle Preservation Act, 2004-Section 04, 06, 10
High Courts08 Oct 2026Allowed
Narayan Pradhan Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1288
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 482BNS, 2023-Sections 115(2), 127(2), 296, 351(2), 308(2), 308(5) and 3(5)
High Courts08 Oct 2026
Nandkumar Dewangan Vs Tulsi Dewangan & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1301
Chhattisgarh Rent Control Act, 2011-Section 10(1)(c)
High Courts08 Oct 2026Disposed Of
Raghubir Das Vs Smt. Padmawati
Chhattisgarh High Court · (2026) 10 CHH CK 1302
Hindu Marriage Act, 1955-Section 13(1)(b)CPC-Order 5 Rule 20