High Courts08 Oct 2026Allowed
Devendra Kumar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1097
IPC-Section 506-B, 450 and 376 (1)CrPC-Section 313
JUDGMENT DATABASE
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12,29,635 judgments in All Courts · page 246 of 61,482
High Courts08 Oct 2026Disposed Of
Udaynath Ram Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1103
High Courts08 Oct 2026Dismissed
Pawan Kumar Modi Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1104
Essential Commodities Act-Section 3/7Chhattisgarh Rice Procurement (Levy) Order, 2007
High Courts08 Oct 2026Dismissed
Mohan Gupta Vs State Of Chhattisgarh & Anr.
Chhattisgarh High Court · (2026) 10 CHH CK 1105
High Courts08 Oct 2026Partly Allowed
National Insurance Company Limited Vs Shivdevi & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1127
Motor Vehicles Act, 1988-Section 173, 166Indian Penal Code-Section 304-ACode of Civil Procedure-Order 11 Rule 12
High Courts08 Oct 2026Partly Allowed
Cholamandlam Ms General Insurance Company Ltd. Vs Smt. Hirasoni & Anr.
Chhattisgarh High Court · (2026) 10 CHH CK 1129
Motor Vehicles Act, 1988-Section 173, 166, 170Insurance Act, 1938-Section 64 VB
High Courts08 Oct 2026Allowed
The Oriental Insurance Company Limted Vs Indrapal Dhruv & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1133
Motor Vehicles Act, 1988-Section 173, 166, 134, 134(c), 3 r/w Section 181, 5 r/w Section 180IPC-Section 304(A), 304-A
High Courts08 Oct 2026Partly Allowed
Smt. Vinti Chandravanshi & Ors. Vs Tikeshwar Jangde & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1137
Motor Vehicles Act, 1988-Section 173
High Courts08 Oct 2026Partly Allowed
Hemsai Rathiya & Anr. Vs Himanshu Tirkey & Anr.
Chhattisgarh High Court · (2026) 10 CHH CK 1147
Motor Vehicles Act, 1988-Section 173
High Courts08 Oct 2026Dismissed
Moin Balam Saiyyed @ Moin Kaji Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1163
BNSS, 2023-Sections 483, 183BNS, 2023-Sections 79, 351(4), 87IT Act, 2000-Section 67(B)
High Courts08 Oct 2026Allowed
Nitesh Kujur & Anr. Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1166
BNSS, 2023-Section 483BNS-Sections 137(2), 65(1), 70(2), 87, 96POCSO Act-Section 4
High Courts08 Oct 2026
Vijay Kishor Jaiswal Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1168
BNSS, 2023-Section 483, 84, 351Bharatiya Nyaya Sanhita-Sections 64(2)(m), 69, 88, 269, 209POCSO Act-Section 5(L) r/w 6
High Courts08 Oct 2026Dismissed
Basant Ratre Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1185
BNSS, 2023-Section 483POCSO Act-Section 137(2), 87, 351(3), 64(2)(m), 65(1), 249, 3, 4(2), 5(1), 6
High Courts08 Oct 2026
Rajababu Khunte Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1195
BNSS, 2023-Section 483, 84, 351IPC-Sections 302, 201, 120B, 34Bharatiya Nyaya Sanhita-Section 269, 209
High Courts08 Oct 2026Dismissed
Dharam Singh Jatwar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1219
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Chhattisgarh Excise Act, 1915-Sections 34(1)(A)(f), 34(2), 59(A)
High Courts08 Oct 2026Dismissed
Shiv Kumar Sao Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1220
Bharatiya Nyay Sanhita, 2023-Section 105, 106
High Courts08 Oct 2026
Pradeep Soni Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1221
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Sections 305(a), 331(4)
High Courts08 Oct 2026
Govind Vishwakarma Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1236
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 483Indian Penal Code-Sections 420, 467, 468, 471, 34BNS-Sections 318(4), 336(3), 338, 340(2), 3(5), 341(2), 341(4), 61(2)
High Courts08 Oct 2026Allowed
Mohit Ram Baghel Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1237
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483C.G. Excise Act-Section 34(2)BNS
High Courts08 Oct 2026Allowed
Samir Yadav Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1238
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Sections 109(1) read with 3(5), 115(2) read with 3(5), 296 read with 3(5), 351(3) read with 3(5)Indian Penal Code