High Courts08 Oct 2026Dismissed
Prakash Kumar Parpani Vs M/s Aadharshila Developers Pvt Ltd. & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2033
RERA Act, 2016-Section 11(4)(b), 19(10), 17(1), 17(2), 63, 71, 18(3)
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High Courts08 Oct 2026Dismissed
Gayatri Nayak Vs Aasharshila Developers Pvt Ltd. & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2035
RERA Act, 2016-Section 11(4)(b), 19(10), 17(1), 17(2), 63, 71, 18(3)
High Courts08 Oct 2026Dismissed
Gopal Bhai Patel Vs M/s Aadharshila Developers Pvt Ltd. & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2036
RERA Act, 2016-Section 11(4)(b), 19(10), 17(1), 17(2), 63, 71, 18(3)
High Courts08 Oct 2026Dismissed
Mrs. Anita Devi Vs M/s Aadharshila Developers Pvt Ltd. & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2038
RERA Act, 2016-Section 11(4)(b), 19(10), 17(1), 17(2), 63, 71, 18(3)
High Courts08 Oct 2026Dismissed
Mrs. Manisha Walkar Vs M/s Aadharshila Developers Pvt. Ltd. & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2039
RERA Act, 2016-Section 11(4)(b), 19(10), 17(1), 17(2), 63, 71, 18(3)
High Courts08 Oct 2026Disposed Of
M/s Sapneshwar Rice Industries Vs Union Of India & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2042
High Courts08 Oct 2026Disposed Of
Smt. Akti Ghritlahre Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2045
High Courts08 Oct 2026Dismissed
Deluram Khare Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2072
Constitution of India-Article 226
High Courts08 Oct 2026
Pushpa Devi Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2074
RTE ActConstitution of India-Articles 14 and 16
High Courts08 Oct 2026Disposed Of
Shivnarayan Sahu Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2077
High Courts08 Oct 2026Disposed Of
Smt. Saroj Deshmukh Vs State Govt. Of C.G. & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2080
High Courts08 Oct 2026Allowed
Seeta Bai Vs Suryakant Kashyap
Chhattisgarh High Court · (2026) 10 CHH CK 1805
Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 438, 442Protection of Women from Domestic Violence Act, 2005-Sections 12, 18, 19, 20, 21, 22IPC-Section 498-A
High Courts08 Oct 2026Disposed Of
Sapta Kerketta & Anr. Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1810
High Courts08 Oct 2026Dismissed
Ashok Kumar Chandra Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1811
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013
High Courts08 Oct 2026
Ajay Kumar Vs The High Court Of Judicature At Patna & Ors.
Patna High Court · (2026) 10 PAT CK 1628
Bihar Civil Court Officers and Staff (Recruitment, Promotion, Transfer and Other Service Conditions) Rules, 2022
High Courts08 Oct 2026Disposed Of
Bijay Kumar Singh Vs The State Of Bihar & Ors.
Patna High Court · (2026) 10 PAT CK 1627
Bihar State Employees Service Condition (Assured Career Progression Scheme) Rules, 2003-Rule 22(i)a(i)
High Courts08 Oct 2026Allowed
Diwedi Kumar Prita Vs The Bihar State Power (Holding) Company Limited & Ors.
Patna High Court · (2026) 10 PAT CK 1515
Electricity Act, 2003-Section 126, 126(1), 126(2), 126(3), 126(5), 127Constitution of India-Article 226
High Courts08 Oct 2026Dismissed
Achhaylal Paswan Vs The State Of Bihar
Patna High Court · (2026) 10 PAT CK 1516
I.P.C.-Sections 302, 120B, 34Arms Act-Section 27Cr.PC-Section 482
High Courts08 Oct 2026Allowed
Aman Kumar @ Aman Singh & Ors. Vs The State Of Bihar & Ors.
Patna High Court · (2026) 10 PAT CK 1518
Indian Stamp Act, 1899-Section 47-A(3), 47-A (III), Sub-section (1) of Section 47-ABihar Stamp (Prevention of Under Valuation of Instrument) Rules, 1995-Rules 11, 12Bihar Stamp (Bihar Amendment) Ordinance, 1986
High Courts08 Oct 2026Dismissed
M/s Ganpati Traders & Ors. Vs The Union Of India & Ors.
Patna High Court · (2026) 10 PAT CK 1519
Constitution of India-Article 19(1)(g)